Tribunals and Commissions25 Feb 1993Appeal dismissed
INDIAN SEWING MACHINE CO. LTD.-/O.P. Vs BANASHREE ROY
National Consumer Disputes Redressal Commission · 1993 1 CPR 691 : 1993 2 CPJ 741
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 42 of 47
Tribunals and Commissions25 Feb 1993Appeal allowed
SANANDA MISHRA Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPR 629 : 1993 2 CPJ 853
Tribunals and Commissions25 Feb 1993Allowed
KAMALASH SINGH Vs NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 1994 1 CPJ 460
Tribunals and Commissions25 Feb 1993
COMPETENT MOTORS (NOW CLASSIC MOTORS) Vs S.S.BANSAL
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 21 : 1994 1 CPJ 188
Tribunals and Commissions24 Feb 1993Appeal dismissed
M. KRISHNA RAO Vs CHAIRMAN, THE NATIONAL HOUSE BANK
National Consumer Disputes Redressal Commission · 1993 2 CPJ 618
Tribunals and Commissions24 Feb 1993Appeal dismissed with costs
Union of India Vs HANIFABEN
National Consumer Disputes Redressal Commission · 1993 2 CPJ 895 : 1993 2 CPR 20
Tribunals and Commissions24 Feb 1993Appeal partly allowed
INCHARGE OFFICER N.T.P.C. TELEGRAPH OFFICE Vs DASARI RAGHUNATH REDDY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 614
Tribunals and Commissions24 Feb 1993Appeal allowed
SRI RAMA DAS MOTOR TRANSPORT LTD. Vs S.KISHORE KUMAR, PARTNER SRI KATYANI AGENCIES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 612
Tribunals and Commissions24 Feb 1993Appeal allowed
ADDITIONAL CONTROLLER OF EXAMINATIONS Vs KAJA VIJAYALAKSHMI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 732
Tribunals and Commissions24 Feb 1993Complaint dismissed
RAMESH CHANDRA J. MEHTA Vs P.H. WADIA And SONS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 787 : 1993 2 CPR 148
Tribunals and Commissions24 Feb 1993Appeal allowed
GENERAL INSURANCE CORPORATION OF INDIA Vs K.Krishna Murthy
National Consumer Disputes Redressal Commission · 1993 1 CPR 630 : 1993 3 CPJ 1422
Tribunals and Commissions23 Feb 1993Complaint dismissed
PATEL ISHWARBHAI VIRDAS Vs GUJARAT STATE CO-OPERATIVE MKTG. FEDERATION LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 780 : 1993 2 CPR 31
Tribunals and Commissions23 Feb 1993Petition allowed
CARF ANDHRA PRADESH Vs G.M.,TELEPHONES, HYDERABAD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 632
Tribunals and Commissions23 Feb 1993Appeal allowed
V. KAY VERMA Vs Raj Medico
National Consumer Disputes Redressal Commission · 1993 2 CPJ 779
Tribunals and Commissions23 Feb 1993Appeal allowed
LIONS CLUB TRUST Vs GOVERNMENT OF TAMIL NADU
National Consumer Disputes Redressal Commission · 1993 1 CPR 634 : 1993 3 CPJ 1383
Tribunals and Commissions22 Feb 1993Revision disposed of
SHAIK OMER-/Consumer Vs GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
National Consumer Disputes Redressal Commission · 1993 2 CPJ 747
Tribunals and Commissions20 Feb 1993Order set aside
Kinetic Engineering Ltd. Vs UMA SHANKAR SAXENA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1687 : 1993 3 CPR 523
Tribunals and Commissions18 Feb 1993Appeal allowed with costs
K.C.TAYAL Vs JAndK INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 309 : 1993 1 CPR 542 : 1993 3 CPJ 1413 : 1994 1 CLT 30
Tribunals and Commissions18 Feb 1993Complaint allowed with costs
V.M. PARMAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 813 : 1993 2 CPR 154
Tribunals and Commissions18 Feb 1993Appeal dismissed
SUKHBIR SINGH Vs CHIEF ENGINEER, MAHI PARIYOJANA And OTHERS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1785 : 1994 2 CPR 234