Tribunals and Commissions10 Feb 1993Complaint dismissed
ROSHAN D. CHINOY And OTHERS Vs CHAIRMAN And MANAGING DIRECTOR, CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 657 : 1993 2 CPR 13
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 44 of 47
Tribunals and Commissions10 Feb 1993Appeal partly allowed
NARENDER KUMAR Vs BHIM RAJ GUPTA
National Consumer Disputes Redressal Commission · 1993 1 CPR 590 : 1993 3 CPJ 1410
Tribunals and Commissions10 Feb 1993Appeal disposed of
KAMAL'S GIFT LAND, NOVELTIES TOYS AND HANDICRAFTS-/O.P. Vs MRS. MARY MADAM
National Consumer Disputes Redressal Commission · 1993 1 CPR 722 : 1993 2 CPJ 727
Tribunals and Commissions09 Feb 1993Complaint dismissed
BRAMARAMBA Vs MANAGING DIRECTOR, BOMBAY DYEING And MANUFACTURING LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 635
Tribunals and Commissions09 Feb 1993Complaint decided
NAGAR PALIKA, RISHKASH Vs JEEVAN ENGINEERING CO.
National Consumer Disputes Redressal Commission · 1993 0 CPC 761 : 1993 2 CPJ 616
Tribunals and Commissions08 Feb 1993Complaint allowed with costs
R.BALRAJ Vs MANAGER, GRINDLAYS BANK
National Consumer Disputes Redressal Commission · 1993 2 CPJ 652
Tribunals and Commissions08 Feb 1993Appeal allowed
BHIKAAJI NANAJI THAKORE Vs SUPREME SALES CORPORATION
National Consumer Disputes Redressal Commission · 1993 2 CPJ 861 : 1993 2 CPR 135
Tribunals and Commissions08 Feb 1993Complaint dismissed with costs
GAUTAM RASIKLAL CHUDGAR Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 922 : 1993 2 CPR 146
Tribunals and Commissions08 Feb 1993Complaint allowed
NARENDRA KUMAR LAXMAN BHAI SAVsANI Vs National Insurance Company
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1090 : 1993 2 CPR 138
Tribunals and Commissions08 Feb 1993
KANIYA LAL JETHALAL PUJARA Vs J.N. SHETH
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1270 : 1993 3 CPR 387 : 1994 1 CPC 91
Tribunals and Commissions05 Feb 1993Appeal dismissed
MAHABIR SINGH DESWAL Vs ARORA HANDLOOM STORE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 640
Tribunals and Commissions05 Feb 1993Complaint allowed with costs
Geeta Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 960
Tribunals and Commissions05 Feb 1993Appeal dismissed
JITENDRA RAJDEV Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPR 573 : 1993 2 CPJ 908
Tribunals and Commissions05 Feb 1993Appeal allowed with costs
PATEL ENGINEERING CO. Vs PATEL NANAJIBHAI KHODABHAI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 795
Tribunals and Commissions05 Feb 1993Appeal dismissed with costs
Life Insurance Corporation of India Vs Parmeshwari
National Consumer Disputes Redressal Commission · 1994 1 CPJ 319 : 1994 3 CPR 182
Tribunals and Commissions05 Feb 1993
Mona Silk Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 884
Tribunals and Commissions04 Feb 1993Appeal allowed
CHIEF OFFICER, UCO BANK Vs RABI CHAKRABORTY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 823
Tribunals and Commissions04 Feb 1993Complaint allowed with costs
NANNAPANENI GANGADHARA RAO Vs Divisional Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 641 : 1993 2 CPR 9
Tribunals and Commissions03 Feb 1993Appeal disposed of
DIVISIONAL ENGINEER, CALCUTTA TELEPHONES-/ Vs JASODA DEVI LAKHOTIA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 562 : 1993 1 CPR 503
Tribunals and Commissions03 Feb 1993Complaint disposed of
DHRUBAJYATI BANERJEE Vs P. SINGH, PROP. OF C.E.M.C.O.-O.P.
National Consumer Disputes Redressal Commission · 1993 1 CPR 418 : 1993 2 CPJ 801