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High Court Of Himachal Pradesh judgments

31,399 judgments · page 890 of 1,570

High Courts01 Jun 2012Dismissed

Praveen Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0101

Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 506
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High Courts01 Jun 2012

Nikka Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
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High Courts01 Jun 2012Dismissed

Ranjit Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts01 Jun 2012Dismissed

Sanjeev Aery Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 440Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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