CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 889 of 1,570

High Courts11 Jun 2012

Sh. Madan Singh and Sh. Sohan Singh Vs The State of H.P., The Principal Chief Conservator of Forests with Headquarter at Shimla, H.P., The Conservator of Forest, forest Circle Nahan, District Sirmour, H.P. and The Divisional Forest Officer Renuka, District Sirmour, H.P. Sh. Karam Chand and Sh. Tek Chand Vs The State of H.P., The Director of Industries with Headquarter at Shimla, H.P. and The Sericulture Officer Dehra, District Kangra, H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0069

Read judgment
High Courts11 Jun 2012Dismissed

Ram Dass Panwar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 2 ShimLC 1156

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1), 13(1)(b)(d), 13(2), 13(2)
Read judgment