High Courts05 Sept 2012Dismissed
Dr. Sunila Oberoi Malik, Senior Lecturer (Retd.) Department of Education, H.P. University, Shimla-5 Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0015
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 868 of 1,570
High Courts04 Sept 2012
Vijay Kant Sharma Vs Shyam Lal Chauhan
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1710
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165
High Courts04 Sept 2012
Sh. Mahesh Pathania and Aanchal Vs State of HP
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0136
High Courts04 Sept 2012
N.P. Thakur Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 133Himachal Pradesh Municipal Corporation Act, 1994 — Section 137
High Courts04 Sept 2012
Doda Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0125
Penal Code, 1860 (IPC) — Section 313, 376, 511
High Courts04 Sept 2012
Madan lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0111
High Courts04 Sept 2012
Hirdu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0110
High Courts04 Sept 2012Dismissed
Roshan Lal Vs Shri Jwala Prasad
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0105
High Courts04 Sept 2012
Rashika Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0099
High Courts04 Sept 2012Dismissed
Smt. Reena Kanwar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0098
Constitution of India, 1950 — Article 14
High Courts04 Sept 2012
Shri Heera Singh Vs Smt. Changali Devi and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0016
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Himachal Pradesh Land Revenue Act, 1954 — Section 33, 46
High Courts04 Sept 2012Dismissed
Jeet Ram Panwar Vs H.P. State Electricity Board Ltd.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0014
Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 2012
Sh. Sada Ram Vs The HPSEB Limited and The Executive Engineer, HPSEB Ltd.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0140
High Courts03 Sept 2012
Sh. Prem Lal-I Vs The HPSEB Limited and The Executive Engineer, HPSEB Ltd.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0139
High Courts03 Sept 2012Allowed
Ms. Neetu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0138
High Courts03 Sept 2012Dismissed
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0135
High Courts03 Sept 2012
Ruma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0132
Constitution of India, 1950 — Article 226
High Courts03 Sept 2012
Sukhdev Singh, Suraj Kamal, Rakesh Kumar and Bal Krishan Vs State of HP
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0131
High Courts03 Sept 2012Dismissed
State of Himachal Pradesh Vs Jagat Kumar
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0127
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts03 Sept 2012
M/s Mittal Limes and Chemicals and Mukesh Mittal Vs Sukh Dev Singh Gill and M/s Namarta Minerals and Chemicals Tehsil Paonta Sahib
High Court Of Himachal Pradesh · (2012) 09 SHI CK 0122