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High Court Of Himachal Pradesh judgments

31,399 judgments · page 848 of 1,570

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High Courts09 Jan 2013Dismissed

Zumila Zamindran and residents of village Sangla Vs Zumula Zamindaran and all the residents of village Kamroo

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0060

Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 33
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High Courts09 Jan 2013Dismissed

Smt. Bimla Devi, Sh. Gagan Singh and Sh. Ranjit Singh Vs Sh. Rajesh Kumar and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0047

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High Courts09 Jan 2013Dismissed

Oriental Insurance Company Ltd. Mythe Estate Kaithu, Shimla-3 Vs Mool Chand Bisht and Others Mool Chand Bisht, Sh. Mukesh Bisht, Smt. Shabnam and Smt. Priyanka Vs Smt. Samriti Goyal alias Chinta Devi, Kumari Divya Jayoti, Master Nikhil, Respondents Nos. 2 and 3 Minors through their mother and natural guardian Smt. Samriti Goyal (Respondent No. 1) and Oriental Insurance Company Limited Mythe Estate Upper Kaithu, Shimla-3, District Shimla, H.P. Oriental Insurance Company Limited Mythe Estate Kaithu, Shimla-3, District Shimla, H.P. Vs Sanjay Kumar and Others

High Court Of Himachal Pradesh · (2014) 3 ACC 3 : (2014) ACJ 834

Motor Vehicles Act, 1939 — Section 110A, 110B
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High Courts09 Jan 2013

Amir Chand and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0044

Constitution of India, 1950 — Article 14, 226, 326
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High Courts09 Jan 2013Allowed

Smt. Ramila Kumari Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0037

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High Courts09 Jan 2013

Nathi Devi Vs Daulat Ram and Others

High Court Of Himachal Pradesh · AIR 2013 HP 26

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High Courts09 Jan 2013

Satya Prakash Vs State of H.P.

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0035

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High Courts09 Jan 2013

Jagdish Dass Vs Himachal Pradesh Road Transport Corporation

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0028

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High Courts09 Jan 2013

Sushil Kumar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0020

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High Courts09 Jan 2013

Naresh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 439Punjab Excise Act, 1914 — Section 61(1)(a)
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High Courts09 Jan 2013

Ajit Singh Verma and Others Vs Himachal Pradesh State Electricity Board Ltd.

High Court Of Himachal Pradesh · (2013) 1 ShimLC 343

Constitution of India, 1950 — Article 14, 16
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High Courts09 Jan 2013

Pooja Kumari and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0005

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High Courts08 Jan 2013Allowed

Ranjna Kumari Vs Union of India and Others

High Court Of Himachal Pradesh · (2013) LabIC 999

Constitution of India, 1950 — Article 14, 15, 16
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High Courts08 Jan 2013

Budhi Singh Vs State of HP

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0085

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High Courts08 Jan 2013Dismissed

State of Himachal Pradesh Vs Dharam Pal

High Court Of Himachal Pradesh · (2013) 3 DMC 744

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts08 Jan 2013Dismissed

Nisha Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0076

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High Courts08 Jan 2013

Dinesh Pathania and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0074

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High Courts08 Jan 2013

Oriental Insurance Company Ltd. Vs Smt. Santosh Kumari and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0072

Workmens Compensation Act, 1923 — Section 4(1)(a), 4A(1)(2)
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High Courts08 Jan 2013Allowed

Dr. Yogesh Bhardwaj Vs Himachal Pradesh University, Shimla, Government Dental College and Hospital, Shimla and Others

High Court Of Himachal Pradesh · (2013) 01 SHI CK 0070

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Copyright Act, 1957 — Section 13, 14, 16, 17, 52
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High Courts08 Jan 2013Allowed

State of Himachal Pradesh Vs Sortino Francesco

High Court Of Himachal Pradesh · (2013) CriLJ 1380

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 41, 42, 43
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