High Courts09 Oct 2014
Kiran Mai Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0118
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 756 of 1,570
High Courts09 Oct 2014Dismissed
Dever Nath Vs Kedar Singh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0114
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Himachal Pradesh Panchayati Raj Act, 1994 — Section 163(a)
High Courts09 Oct 2014Allowed
Shyam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 RCR(Criminal) 1019 : (2015) 1 ShimLC 152
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 29, 50
High Courts09 Oct 2014Allowed
Param Veer Singh Rathour Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 190, 190(1)(b), 204Penal Code, 1860 (IPC) — Section 354-A, 376, 506
High Courts09 Oct 2014Dismissed
State of H.P. Vs Prem Chand
High Court Of Himachal Pradesh · (2015) 1 ShimLC 439 : (2015) 1 ShimLC 139
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 306, 34, 498-A
High Courts09 Oct 2014Dismissed
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Oct 2014Dismissed
Parju Ram Vs Bhag Singh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0101
High Courts09 Oct 2014Dismissed
Nand Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0099
Land Acquisition Act, 1894 — Section 11, 18, 23(1)(a), 4
High Courts09 Oct 2014Dismissed
KGN Technologies Vs Municipal Corporation
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0097
Constitution of India, 1950 — Article 136
High Courts08 Oct 2014Disposed Off
Dina Nath Vs Ramesh Verma
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 307
High Courts08 Oct 2014Dismissed
Sarvo Devi Vs Kaushlaya Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0116
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Oct 2014Dismissed
Sanjay Kumar Gangania Vs Rita Sharma
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0115
Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24, 24, 25Constitution of India, 1950 — Article 227Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts08 Oct 2014Allowed
Anita Parihar Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0113
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts08 Oct 2014
Naresh Kumar Vaidya Vs State of Himachal
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0039
High Courts08 Oct 2014
Randeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0017
Bonded Labour System Abolition Act, 1976 — Section 25
High Courts26 Sept 2014Dismissed
Mohd. Rashid Vs Gulsher
High Court Of Himachal Pradesh · (2014) 09 SHI CK 0120
High Courts26 Sept 2014
New India Assurance Company Limited Vs Kiran Sharma
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1580
Civil Procedure Code, 1908 (CPC) — Section 8Motor Vehicles Act, 1988 — Section 166
High Courts26 Sept 2014
Sudesh Kumari Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1275
High Courts26 Sept 2014Disposed Off
Kamlesh Kotha Vs Ajit Singh Bajwa
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1285
Motor Vehicles Act, 1988 — Section 166
High Courts26 Sept 2014Dismissed
Ram Pyari Vs The New India Assurance Co. Ltd.
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1586
Motor Vehicles Act, 1988 — Section 10, 149, 181, 3, 4Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338