High Courts15 Oct 2014
Mahinder Singh Vs Prem Chand
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0042
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 755 of 1,570
High Courts15 Oct 2014
Sarvjeet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1726
Criminal Procedure Code, 1973 (CrPC) — Section 41, 41(1)(b)(ii), 41APenal Code, 1860 (IPC) — Section 307, 323, 452, 498A, 498A
High Courts15 Oct 2014Dismissed
Dipan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1706
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts14 Oct 2014
State of H.P. Vs Subhash Chand
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1737
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 506Probation of Offenders Act, 1958 — Section 11(2), 4
High Courts14 Oct 2014
Carnoustie Eco-Resorts Pvt. Limited Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0096
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts14 Oct 2014
Himachal Pradesh Financial Corporation Vs Himachal Lithographers
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0045
State Financial Corporations Act, 1951 — Section 29
High Courts14 Oct 2014
Naushad Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0040
High Courts14 Oct 2014
State of Himachal Pradesh Vs Brijesh Tiwari
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1674
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts14 Oct 2014
Ravi Kumar Vs Reeta Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Evidence Act, 1872 — Section 112Penal Code, 1860 (IPC) — Section 498A
High Courts13 Oct 2014
Bhim Dassi Vs Jai Dev Jai Dev Vs Bhim Dassi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0072
High Courts13 Oct 2014
State of H.P. Vs Madhu Bala
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0032
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Oct 2014Dismissed
Balwant Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 101, 105, 3, 4Penal Code, 1860 (IPC) — Section 302, 325, 335, 84
High Courts10 Oct 2014Dismissed
Oriental Insurance Company Limited Vs Pankaj
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0109
High Courts10 Oct 2014Dismissed
Oriental Insurance Company Ltd. Vs Pratibha Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0108
High Courts10 Oct 2014
Oriental Insurance Company Vs Anita Sharma
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0107
Motor Vehicles Act, 1988 — Section 7
High Courts10 Oct 2014
State of Himachal Pradesh Vs Gulzar alias Gulzari
High Court Of Himachal Pradesh · (2015) CriLJ 861
Criminal Procedure Code, 1973 (CrPC) — Section 222, 313, 378Electricity Act, 2003 — Section 39Penal Code, 1860 (IPC) — Section 325, 332, 333, 34, 353
High Courts10 Oct 2014Dismissed
Jagdev Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0103
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Evidence Act, 1872 — Section 27
High Courts10 Oct 2014Dismissed
Shakuntla Devi Vs Kamla Devi
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0102
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Oct 2014
Avtar Singh Vs Dhani Ram
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1658
Criminal Procedure Code, 1973 (CrPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts10 Oct 2014Allowed
Jeet Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 10 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 324, 325, 451, 506