High Courts06 Jul 2020Disposed Of
Kuldeep Chand Vs Dr. G.S. Goraya
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0359
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 465 of 1,570
High Courts06 Jul 2020Disposed Of
Rakesh Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0358
High Courts06 Jul 2020Disposed Of
Pasupati Spinning And Weaving Mills Vs Himachal Pradesh State Electricity Board Ltd. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0357
High Courts06 Jul 2020Disposed Of
Jagdish Chand Jamwal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0356
High Courts06 Jul 2020Disposed Of
Aastha Katoch And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0355
High Courts06 Jul 2020Disposed Of
Narayan Dass And Ors Vs Sushil Srivastav And Another
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0354
High Courts06 Jul 2020Disposed Of
Shailja Choudhary And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0353
High Courts06 Jul 2020Disposed Of
Bhawan Lata Vs Rohit Jamwal
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0352
High Courts06 Jul 2020Disposed Of
Dr. Narender Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0351
High Courts06 Jul 2020Disposed Of
Rajesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0350
High Courts06 Jul 2020Disposed Of
Shahrukh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0349
High Courts06 Jul 2020Disposed Of
Onkar Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0348
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts06 Jul 2020Disposed Of
Freed And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0347
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 437, 437(1), 437(3), 438, 438(1), 438(2), 439, 439(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 307, 341
High Courts06 Jul 2020Disposed Of
Ram Lal Vs Sita Ram Mardi
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0346
High Courts06 Jul 2020Disposed Of
Sudhakar Vyas Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0345
High Courts06 Jul 2020Disposed Of
Raj Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0344
High Courts06 Jul 2020Disposed Of
Santosh Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0343
High Courts06 Jul 2020Disposed Of
Gian Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0342
Himachal Pradesh (Original Side) Rules, 1997 — Rule 16
High Courts03 Jul 2020Disposed Of
Jaisi Ram Vs Dr. Baldev Kumar Thakur
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0394
High Courts03 Jul 2020Disposed Of
Mool Raj Vs Rajesh Sharma
High Court Of Himachal Pradesh · (2020) 07 SHI CK 0393
Constitution Of India, 1950 — Article 215Contempt Of Courts (C.A.T.) Rules, 1992 — Rule 10, 12