High Courts15 Sept 2020Dismissed
Chetan Nainta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0333
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 419 of 1,570
High Courts15 Sept 2020Disposed Of
Rajender Kumar Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0332
High Courts15 Sept 2020Dismissed
Gram Panchayat, Taruan Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0330
Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 5, 11, 143Himachal Pradesh Panchayati Raj Act, 1994 — Section 3(2), 148
High Courts15 Sept 2020Disposed Of
Mohan Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0329
High Courts15 Sept 2020Disposed Of
Om Prakash Vs State Of H.P.& Another
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0328
Demobalised Armed Forces Personnel (Reservation Of Vacancies In Himachal Pradesh State Non- Technical Services) Rules, 1972 — Rule 5, 5(1)
High Courts15 Sept 2020Disposed Of
Pardeep Singh Dhanta Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0327
High Courts15 Sept 2020Disposed Of
Rani Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0326
High Courts15 Sept 2020Disposed Of
Suman Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0325
High Courts15 Sept 2020Disposed Of
Ram Roop Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0324
High Courts15 Sept 2020Allowed
Binod Kumar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0323
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2), 446., 446AIndian Penal Code, 1860 — Section 420
High Courts15 Sept 2020Disposed Of
HDFC Bank Ltd. & Others Vs Dimple Sharma
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0321
High Courts15 Sept 2020Disposed Of
Surjit Chand Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0320
High Courts15 Sept 2020Dismissed
State Of Himachal Pradesh Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0319
Indian Penal Code, 1860 — Section 420, 468, 471Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts15 Sept 2020Disposed Of
Deepak Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0318
Code Of Criminal Procedure, 1973 — Section 313, 439Indian Penal Code, 1860 — Section 376
High Courts15 Sept 2020Disposed Of
Basant Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0317
High Courts15 Sept 2020Disposed Of
Gurbachan Singh Vs Resident Commissioner & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0316
High Courts15 Sept 2020Dismissed
Sidharthy Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0315
High Courts15 Sept 2020Dismissed
Duni Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0314
Constitution Of India, 1950 — Article 309
High Courts15 Sept 2020Dismissed
Kishori Lal And Ors Vs Lajwanti And Ors
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0257
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7
High Courts15 Sept 2020Allowed
Vivek Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 09 SHI CK 0238
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3Indian Penal Code, 1860 — Section 34, 323, 341Code Of Criminal Procedure, 1973 — Section 439, 446, 446A