COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 250 of 1,571

High Courts22 Dec 2021Dismissed/Disposed Of

Lal Chand Vs Narcotics Control Bureau (Union Of India) And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37, 60

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High Courts22 Dec 2021Disposed Of

Brij Lal Vs State Bank Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0069

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

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High Courts22 Dec 2021Allowed

Mahant Ram And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0068

Constitution Of India, 1950 — Article 20(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Indian Forest Act, 1927 — Section 33

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High Courts20 Dec 2021Allowed

Susheel Kumar Vs HPSEBL, Vidyut Bhawan And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0073

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High Courts18 Dec 2021Disposed Of

Dipender Negi Vs State Of Himachal Pradesh Through Its Principal Secretary (Horticulture) To The Government Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0067

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High Courts18 Dec 2021

Chhering Dorje Vs Himachal Road Transport Corporation And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0066

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High Courts18 Dec 2021Allowed

Sapna Devi And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0065

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High Courts18 Dec 2021Disposed Of

Dr. Vishwa Nath Sharma Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0064

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High Courts18 Dec 2021Disposed Of

Mahender Kumar Pathak Vs Ramanjeet Chadha

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0063

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143, 143A, 143A(5), 145(2), 148

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High Courts17 Dec 2021

Himachal Parivahan Mazdoor Sangh Vs State Of HP And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0080

Motor Vehicles Act, 1988 — Section 89(2)

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High Courts17 Dec 2021Dismissed

Subhash Chand Vs Satya Devi, Widowof Late And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0062

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 14 Rule 5Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104

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High Courts17 Dec 2021Dismissed

M/S Sirmour Sudburg Auto Limited Vs M/S Pal Innovations Private Limited And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0061

Companies Act, 1956 — Section 483

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High Courts17 Dec 2021Dismissed

United India Insurance Company Ltd. Through Its Divisional Manager Vs Asha Devi And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0060

Code Of Civil Procedure, 1908 — Order 11 Rule 12Workmen's Compensation Act, 1923 — Section 4A(3)

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High Courts17 Dec 2021Disposed Of

Vikas Gupta And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0059

Constitution Of India, 1950 — Article 14, 16

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High Courts17 Dec 2021Dismissed

Surender Sharma Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0058

Constitution Of India, 1950 — Article 14, 32Administrative Tribunals Act, 1985 — Section 5(4), 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(1)(a), 21(1)(b), 21(2), 21(3)

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High Courts15 Dec 2021Disposed Of

Harbhajan Singh Nagpal Vs State Bank Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0057

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17Recovery Of Debts And Bankruptcy Act, 1993 — Section 4(1)

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High Courts15 Dec 2021Disposed Of