High Courts01 Jun 1971Dismissed
Hukum Chand and Others Vs Sansar Chand and Others
High Court Of Himachal Pradesh · AIR 1972 HP 11
Civil Procedure Code, 1908 (CPC) — Section 9Easements Act, 1882 — Section 60Punjab Tenancy Act, 1887 — Section 4(1), 77
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,605 of 1,630
High Courts31 May 1971Dismissed
Rattan Chand etc. Vs Smt. Sharab Chhozam
High Court Of Himachal Pradesh · AIR 1972 HP 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 16, 100, 101Evidence Act, 1872 — Section 101, 102, 103, 103
High Courts28 May 1971Dismissed
Smt. Raj Kumari Suri Vs Prem Lal Dhiman
High Court Of Himachal Pradesh · AIR 1972 HP 67
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1
High Courts25 May 1971Dismissed
Dhian Singh and Another Vs Collector
High Court Of Himachal Pradesh · AIR 1972 HP 24
Constitution of India, 1950 — Article 227
High Courts24 May 1971Allowed
Ram Sain and Others Vs Bhagirath and Others
High Court Of Himachal Pradesh · AIR 1972 HP 65
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, 100
High Courts19 May 1971
Lachhi and Others Vs Ghansara Singh
High Court Of Himachal Pradesh · AIR 1972 HP 89
Easements Act, 1882 — Section 15, 18, 4
High Courts19 May 1971Dismissed
Smt. Rani Sarla Devi Vs Nasib Singh
High Court Of Himachal Pradesh · AIR 1972 HP 18
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 May 1971Dismissed
Smt. Chinti Vs Tarlok Chand and Others
High Court Of Himachal Pradesh · AIR 1972 HP 91
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(5), 2(17), 54
High Courts11 May 1971Dismissed
Narain Dass Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · AIR 1972 HP 96
Constitution of India, 1950 — Article 14, 226, 227Punjab Tenancy Act, 1887 — Section 8
High Courts29 Apr 1971Dismissed
Pinja Vs Hoshiara
High Court Of Himachal Pradesh · AIR 1971 HP 21
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Tenancy Act, 1887 — Section 14
High Courts28 Apr 1971Dismissed
Gohada Vs Shri Dutt
High Court Of Himachal Pradesh · AIR 1971 HP 23
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(2)
High Courts20 Apr 1971Dismissed
Polbir Vs The State
High Court Of Himachal Pradesh · (1971) 1 ILR HP 13 Supp
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 300, 302
High Courts16 Apr 1971Allowed
Shiv Nath and Others Vs Milkhi Ram and Others
High Court Of Himachal Pradesh · AIR 1971 HP 14
Punjab Tenancy Act, 1887 — Section 44, 50
High Courts08 Apr 1971Dismissed
Smt. Sodha Vs Mansha Ram
High Court Of Himachal Pradesh · AIR 1971 HP 27
Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115Hindu Marriage Act, 1955 — Section 11, 5
High Courts08 Apr 1971
State Vs Shiv Ram
High Court Of Himachal Pradesh · (1971) CriLJ 1017
Criminal Procedure Code, 1898 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Apr 1971Dismissed
Nasib Chand etc. Vs Pershotam etc.
High Court Of Himachal Pradesh · (1974) 3 ILR HP 353
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Apr 1971
Chet Ram Vs State
High Court Of Himachal Pradesh · (1971) CriLJ 1246
Penal Code, 1860 (IPC) — Section 304II, 84
High Courts31 Mar 1971Allowed
Gurpal Singh and Another Vs Ramswaroop
High Court Of Himachal Pradesh · AIR 1972 HP 99
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 85
High Courts29 Mar 1971Dismissed
Roop Singh Vs Nirmoo
High Court Of Himachal Pradesh · AIR 1971 HP 24
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Mar 1971Dismissed
Dharam Pal Vs The State
High Court Of Himachal Pradesh · AIR 1971 HP 17 : (1971) CriLJ 1750
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 118, 133, 5