High Courts05 Sept 1984
Parkash Chand Mehta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1986 HP 38 : (1985) ShimLC 158
Motor Vehicles Act, 1939 — Section 27, 31A, 34(4A)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,535 of 1,630
High Courts04 Sept 1984
Smt. Bimla Poddar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1986) ACJ 69 : AIR 1985 HP 71 : (1984) 13 ILR HP 628
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9
High Courts31 Aug 1984Dismissed
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1984) 13 ILR HP 618
Civil Procedure Code, 1908 (CPC) — Section 11Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 6
High Courts30 Aug 1984Dismissed
Chet Ram and Others Vs Sawanu Ram and Others
High Court Of Himachal Pradesh · AIR 1985 HP 97 : (1985) ShimLC 1
Contract Act, 1872 — Section 23Himachal Pradesh Nautor Land Rules, 1968 — Rule 4, 5, 9
High Courts30 Aug 1984Allowed
Lalit Sen Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1985 HP 32 : (1984) 13 ILR HP 608
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms (Mode of Payment of Compensation and Grant of Proprietary Rights) Rules, 1963 — Rule 3, 4, 5Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 26, 27, 27(3)
High Courts28 Aug 1984
Jagdish Chand Sharma Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1985) CriLJ 696 : (1984) 13 ILR HP 477
Army Act, 1950 — Section 164(2), 69
High Courts24 Aug 1984
Durga Dass Sud Vs Durga Parshad
High Court Of Himachal Pradesh · (1984) 13 ILR HP 938
Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)Himachal Pradesh Courts Act, 1976 — Section 16, 17, 2, 22, 28Himachal Pradesh Urban Rent Control Act, 1971 — Section 21, 21(1), 21(5), 22, 23
High Courts24 Aug 1984Allowed
Bhupinder Singh and etc. Vs State of Himachal Pradesh and etc.
High Court Of Himachal Pradesh · AIR 1986 HP 33 : (1985) ShimLC 18
Constitution of India, 1950 — Article 13, 14, 226, 265Himachal Pradesh Passengers and Goods Taxation (Amendment and Extension) Act, 1968 — Section 10Motor Vehicles Act, 1988 — Section 63(7)
High Courts23 Aug 1984Dismissed
Ishwar Singh and Others Vs Sawaru Singh and Others
High Court Of Himachal Pradesh · AIR 1986 HP 17 : (1985) ShimLC 93
Punjab Security of Land Tenures Act, 1953 — Section 9Punjab Tenancy Act, 1887 — Section 100, 100(3), 77Transfer of Property Act, 1882 — Section 111
High Courts23 Aug 1984
Himachal Road Transport Corporation Shimla Vs Sushila Devi and Others
High Court Of Himachal Pradesh · (1986) ACJ 1125 : AIR 1986 HP 78 : (1984) 13 ILR HP 882
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(3), Order 41 Rule 3(1A), Order 41 Rule 5(3), Order 41 Rule 5(5)Contempt of Courts Act, 1971 — Section 2Motor Vehicles Act, 1939 — Section 110D
High Courts21 Aug 1984
Piar Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1985) CriLJ 860 : (1984) 13 ILR HP 475
Prevention of Corruption Act, 1947 — Section 5(2), 6(1), 69
High Courts16 Aug 1984Dismissed
Choudhary Sada Ram and Others Vs Choudhary Amar Nath
High Court Of Himachal Pradesh · (1984) 13 ILR HP 509
Punjab Land Revenue Act, 1887 — Section 44
High Courts14 Aug 1984Allowed
D.N. Kaul Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1985 HP 39 : (1984) 13 ILR HP 472 : (1985) 2 LLJ 143
Limitation Act, 1963 — Article 7
High Courts13 Aug 1984
Prem Singh Vs The Himachal Pradesh Road Transport Corporation and Another
High Court Of Himachal Pradesh · (1984) 13 ILR HP 466
High Courts10 Aug 1984
State of Himachal Pradesh Vs Arjun Singh
High Court Of Himachal Pradesh · (1985) CriLJ 245 : (1985) 1 RCR(Criminal) 305 : (1985) ShimLC 13
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts07 Aug 1984
Bhagwant Sarup and Others Vs Himalaya Gas Co. and Others
High Court Of Himachal Pradesh · (1985) 1 ACC 214 : (1985) ACJ 123 : AIR 1985 HP 41 : (1985) ShimLC 142
High Courts03 Aug 1984Allowed
Ram Asra and Others Vs Smt. Chinti and Others
High Court Of Himachal Pradesh · AIR 1986 HP 55 : (1984) 13 ILR HP 505
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3
High Courts03 Aug 1984
Om Prakash Sood and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1985 HP 53 : (1984) 13 ILR HP 443
Constitution of India, 1950 — Article 226, 40Himachal Pradesh Municipal Corporation Act, 1979 — Section 14, 4(3), 5
High Courts02 Aug 1984
Mohinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1985) CriLJ 110 : (1984) 13 ILR HP 526 : (1985) 1 RCR(Criminal) 373
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Aug 1984Dismissed
Ratti Ram Vs Smt. Basanti and Others
High Court Of Himachal Pradesh · AIR 1986 HP 61 : (1985) ShimLC 10
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3