High Courts27 Feb 1975Dismissed
Daulat Ram etc. Vs Smt. Shanti Devi
High Court Of Himachal Pradesh · (1975) 4 ILR HP 147
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,522 of 1,565
High Courts10 Jan 1975
Param Dev Vs The State
High Court Of Himachal Pradesh · (1975) CriLJ 1346 : (1975) 4 ILR HP 54
Penal Code, 1860 (IPC) — Section 322, 323, 325
High Courts10 Jan 1975
Dhanvir and Others Vs State and Another
High Court Of Himachal Pradesh · (1975) CriLJ 1347 : (1975) 4 ILR HP 51
Criminal Procedure Code, 1973 (CrPC) — Section 107, 514, 515
High Courts09 Jan 1975Dismissed
Smt. Lila Devi etc. Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 277
Arbitration Act, 1940 — Section 30, 33, 5
High Courts07 Jan 1975Dismissed
Romesh Lal Vs Charanji Lal etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 155
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 91
High Courts06 Jan 1975
Arjun Dev Bali Vs The Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 214
Constitution of India, 1950 — Article 14, 16, 311, 311(2)Delhi and Himachal Pradesh Police Service Rules, 1961 — Rule 24, 30(1), 31, 31(2)Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 4, 5, 7, 8, 9
High Courts06 Jan 1975Dismissed
P.L. Morada Vs S.D. Bakshi
High Court Of Himachal Pradesh · (1976) 5 ILR HP 43
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2), Order 41 Rule 5(3), Order 41 Rule 5(4)East Punjab Urban Rent Restriction Act, 1949 — Section 13Himachal Pradesh Urban Rent Control Act, 1971 — Section 14, 2, 23
High Courts06 Jan 1975Allowed
Smt. Prem Kumari Vs The State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 150
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Jan 1975Dismissed
Kutub Deen Vs State
High Court Of Himachal Pradesh · (1975) 4 ILR HP 49
Criminal Procedure Code, 1973 (CrPC) — Section 514, 515Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Jan 1975Dismissed
Shri Shankar Nath and Others Vs Shri Jagat Ram Kuthiala and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 46
Evidence Act, 1872 — Section 138, 154
High Courts31 Dec 1974Dismissed
Telu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 132
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts31 Dec 1974Dismissed
Goverdhan Dass Vs Smt. Bhaomatu and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 127
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(2), 526Himachal Pradesh Panchayati Raj Act, 1968 — Section 203, 203(2), 206
High Courts31 Dec 1974Dismissed
Shri Narboo Ram Vs Shrimathi Lata Thakur and Another
High Court Of Himachal Pradesh · (1974) 3 ILR HP 148
Limitation Act, 1963 — Section 12Prevention of Corruption Act, 1947 — Section 5(1)Representation of the People Act, 1951 — Section 100, 100(1), 123, 123(1), 123(2)
High Courts31 Dec 1974
Dr. Chaman Lal Malhotra Vs The State of Himaghal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 74
Central Health Service Rules, 1963 — Rule 2, 7Constitution of India, 1950 — Article 14, 16, 309Himachal Pradesh State Act, 1970 — Section 40(7)
High Courts27 Dec 1974
Devi Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 40
Arbitration Act, 1940 — Section 14, 17
High Courts27 Dec 1974
Smt. Hima etc. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1975) 4 ILR HP 44
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts23 Dec 1974Dismissed
Sat Pal Sabharwal Vs The Himachal Pradesh Financial Corporation and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 99
Constitution of India, 1950 — Article 12, 16(1), 226, 309, 311Life Insurance Corporation Act, 1956 — Section 11Road Transport Corporations Act, 1950 — Section 45(2)
High Courts17 Dec 1974Dismissed
Union of India (UOI) Vs Matha
High Court Of Himachal Pradesh · (1975) 4 ILR HP 145
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 2(5)
High Courts17 Dec 1974Dismissed
Ram Lal Vs Sadhu
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1158
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts17 Dec 1974Dismissed
Chandia Ram Vs B.K. Khanna
High Court Of Himachal Pradesh · (1974) 3 ILR HP 1162
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15, 4Himachal Pradesh Urban Rent Control Act, 1971 — Section 28(1), 28(2)