High Courts24 Oct 1978
Khyali Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1979) CriLJ 620 : (1979) ShimLC 39
Penal Code, 1860 (IPC) — Section 361, 363, 366
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,500 of 1,565
High Courts29 Sept 1978
Gurgharan Singh and Another Vs State
High Court Of Himachal Pradesh · (1978) 7 ILR HP 529
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(3), 173(8)
High Courts29 Sept 1978
Gurbachan Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1979) ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(3), 173(8)
High Courts28 Sept 1978Allowed
Premchand and Sons Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1979) ShimLC 4
Arbitration Act, 1940 — Section 20, 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 20
High Courts28 Sept 1978Allowed
Prem Chand and Sons Vs State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1978) 7 ILR HP 595
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 20
High Courts25 Sept 1978
Balwant Rai Mahajan Vs V.P. Khosla, Depty Controller (Forms) and Others
High Court Of Himachal Pradesh · (1979) ShimLC 50
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts25 Sept 1978
Balwant Rai Mahajan Vs V.P. Khosla and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 581
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts21 Sept 1978Dismissed
R.D. Bhardwaj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1979) ShimLC 27
Arbitration Act, 1940 — Section 34
High Courts21 Sept 1978Dismissed
R.D. Bharadwaj Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1978) 7 ILR HP 545
Arbitration Act, 1940 — Section 34
High Courts21 Sept 1978
Nandu Vs State
High Court Of Himachal Pradesh · (1979) CriLJ 342 : (1979) ShimLC 36
Penal Code, 1860 (IPC) — Section 325
High Courts08 Sept 1978Dismissed
G.C. Dhiman Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 506
High Courts23 Aug 1978Dismissed
Smt. Samundra Devi Vs Chand Singh and Others
High Court Of Himachal Pradesh · AIR 1979 HP 24 : (1978) ShimLC 449
Limitation Act, 1963 — Article 64 , 65
High Courts23 Aug 1978Dismissed
Gram Panchayat Dhagiyar Vs Changru Ram and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 434
Easements Act, 1882 — Section 4Punjab Village Common Lands (Regulation) Act, 1953 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 4
High Courts17 Aug 1978Allowed
Taran Tej Singh Vs The State and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 448
High Courts17 Aug 1978Allowed
Shri Taren Tej Singh Vs The State and Another
High Court Of Himachal Pradesh · (1979) ShimLC 43
High Courts10 Aug 1978Dismissed
X Vs Y and Others
High Court Of Himachal Pradesh · AIR 1979 HP 29 : (1979) ShimLC 59
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Aug 1978Dismissed
Lekh Ram Vs State and Another
High Court Of Himachal Pradesh · (1978) 7 ILR HP 459
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(16), 14(18)Constitution of India, 1950 — Article 26
High Courts07 Aug 1978
Suraj Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 465
Civil Procedure Code, 1908 (CPC) — Section 34, 80Conditions of Service of Union Territories Employees Rules, 1959 — Rule 2Constitution of India, 1950 — Article 309
High Courts13 Jul 1978
Shri Suraj Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1979) ShimLC 65
Administrative Service (Cadre) Rules, 1954 — Rule 8Civil Procedure Code, 1908 (CPC) — Section 34, 80Conditions of Service of Union Territories Employees Rules, 1959 — Rule 2
High Courts23 Jun 1978
Sher Singh and Others Vs Paras Ram and Others
High Court Of Himachal Pradesh · AIR 1979 HP 39 : (1978) ShimLC 325
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4