High Courts24 Nov 1978Dismissed
Des Raj and Another Vs Piyaru Ram and Another
High Court Of Himachal Pradesh · (1978) 7 ILR HP 733
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,499 of 1,565
High Courts24 Nov 1978Dismissed
Des Raj and Another Vs Piyaru Ram and Others
High Court Of Himachal Pradesh · (1979) ShimLC 209
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 14
High Courts23 Nov 1978Allowed
Union of India (UOI) Vs Roop Singh and Others
High Court Of Himachal Pradesh · (1979) ShimLC 363
Penal Code, 1860 (IPC) — Section 392, 395, 397
High Courts22 Nov 1978
Amolak Ram and Another Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 710
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Municipal Act, 1968 — Section 101(2), 240(1), 255(1), 4, 4(1)Himachal Pradesh Municipalities (Wards) Rules, 1970 — Rule 13(1), 14, 17, 2, 51
High Courts18 Nov 1978Dismissed
Anil Nag Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1979) ShimLC 160
Constitution of India, 1950 — Article 14, 15, 15(1), 15(4), 166
High Courts15 Nov 1978Dismissed
Shankar dass and Others Vs Smt. Shanti Devi and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 632
Contract Act, 1872 — Section 65Land Reforms Act, 1953 — Section 17, 18, 27, 27(1), 27(2)Punjab Tenancy Act, 1887 — Section 40
High Courts13 Nov 1978
Anil Nag Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 667
Constitution of India, 1950 — Article 14, 145, 15, 15(1), 15(4)
High Courts10 Nov 1978
Gopal Chauhan Vs Smt. Satya and Another
High Court Of Himachal Pradesh · (1979) CriLJ 446 : (1979) ShimLC 181
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 420, 448, 500
High Courts10 Nov 1978
Nutrine Confectionery Co. Ltd. Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1979) CriLJ 219 : (1979) ShimLC 197
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 7
High Courts08 Nov 1978
Shakti Singh Vs State and Others
High Court Of Himachal Pradesh · AIR 1979 HP 19 : (1979) ShimLC 177
Himachal Pradesh Gram Panchayat (Election) Rules, 1972 — Rule 55Himachal Pradesh Panchayati Raj Act, 1968 — Section 168, 186, 3(1), 9(5)
High Courts07 Nov 1978Dismissed
Shamsher Singh Vs The Assistant Returning Officer and Others
High Court Of Himachal Pradesh · AIR 1979 HP 22 : (1979) ShimLC 189
Constitution of India, 1950 — Article 226(3)Himachal Pradesh Gram Panchayat (Election) Rules, 1978 — Rule 14Himachal Pradesh Panchayati Raj Act, 1968 — Section 180, 180(1)
High Courts07 Nov 1978Allowed
Devi Ram Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1979) ShimLC 188
Himachal Pradesh Gram Panchayat (Election) Rules, 1978 — Rule 14Himachal Pradesh Panchayati Raj Act, 1968 — Section 186
High Courts07 Nov 1978
Devi Ram Sharma Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1978) 7 ILR HP 623
Himachal Pradesh Gram Panchayat (Election) Rules, 1978 — Rule 14Himachal Pradesh Panchayati Raj Act, 1968 — Section 186
High Courts01 Nov 1978
R.K. Vol Goldstain and Another Vs Stanley Haque
High Court Of Himachal Pradesh · (1979) CriLJ 338 : (1979) ShimLC 203
Penal Code, 1860 (IPC) — Section 109, 448, 454
High Courts30 Oct 1978Allowed
Mehar Chand Vs Smt. Gitan
High Court Of Himachal Pradesh · (1978) 7 ILR HP 574
Hindu Marriage Act, 1955 — Section 13, 13(1A), 23, 23(1A), 9
High Courts30 Oct 1978Dismissed
Shakti Singh Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1979 HP 33 : (1979) ShimLC 24
High Courts30 Oct 1978Allowed
State of H.P. Vs Ram Saran
High Court Of Himachal Pradesh · (1979) ShimLC 193
Criminal Procedure Code, 1973 (CrPC) — Section 251A, 251A(5), 412, 436, 439Penal Code, 1860 (IPC) — Section 380, 75
High Courts28 Oct 1978
Som Krishan and Others Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1979 HP 35 : (1979) ShimLC 31
Constitution of India, 1950 — Article 14, 245, 40Himachal Pradesh Panchayati Raj Act, 1968 — Section 4, 4(1), 5, 5(1)
High Courts26 Oct 1978
The Union of India (UOI) Vs Bakhtwar Singh and Mast Ram
High Court Of Himachal Pradesh · (1978) 7 ILR HP 551
Penal Code, 1860 (IPC) — Section 109, 304A, 336, 338
High Courts24 Oct 1978Dismissed
Rattan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (1978) 7 ILR HP 572
Penal Code, 1860 (IPC) — Section 380, 475