COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,296 judgments · page 1,487 of 1,565

High Courts23 Sept 1981Dismissed

Chatur Bhuj Mittal and Another Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1981) 10 ILR HP 408

Central Excises and Salt Act, 1944 — Section 2, 3, 3(1)Constitution of India, 1950 — Article 226, 227

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High Courts23 Sept 1981

Hari Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1982) CriLJ 294 : (1982) ShimLC 117

Penal Code, 1860 (IPC) — Section 109, 120B, 409, 467

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High Courts23 Sept 1981Dismissed

Shri Chatur Bhuj Mittal and Another Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1982) ShimLC 113

Central Excises and Salt Act, 1944 — Section 2, 3, 3(1)Constitution of India, 1950 — Article 226, 227

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High Courts16 Sept 1981

Rajvinder Singh Vs State of Punjab

High Court Of Himachal Pradesh · (1981) 09 SHI CK 0002

Penal Code, 1860 (IPC) — Section 300

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High Courts10 Sept 1981Allowed

A.K. Vasudeva Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1982) ShimLC 104

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High Courts02 Sept 1981Dismissed

Balbinder Singh Vs The Secretary to Government, Punjab and Others

High Court Of Himachal Pradesh · (1982) ACJ 401 : AIR 1982 HP 50 : (1981) 10 ILR HP 400

Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110A

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High Courts01 Sept 1981Dismissed

Batna Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1981) 10 ILR HP 347

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302

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High Courts06 Aug 1981Allowed

Jai chand and Another Vs Basakhu and Another

High Court Of Himachal Pradesh · (1981) 10 ILR HP 382

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Punjab Land Revenue Act, 1887 — Section 44

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High Courts04 Aug 1981Dismissed

Bhola Ram and Another Vs State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (1982) ACJ 99 : AIR 1982 HP 11 : (1981) ShimLC 403

Motor Vehicles Act, 1939 — Section 110, 110A, 110B

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High Courts27 Jul 1981

Mangheru etc. Vs The State of Himachal Pradesh and Others etc.

High Court Of Himachal Pradesh · AIR 1982 HP 1 : (1981) ShimLC 431

Himachal Pradesh Nautor Land Rules, 1968 — Rule 12, 19, 29, 30Limitation Act, 1963 — Article 56

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High Courts27 Jul 1981Dismissed

Bansi Ram Sharma Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1981) ShimLC 392

Punjab Police Rules, 1934 — Rule 13.1, 19.26(1), 19.26(3)

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High Courts27 Jul 1981Dismissed

Bansi Ram Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1981) 10 ILR HP 302

Punjab Police Rules, 1934 — Rule 13.1, 19.26(1), 19.26(3)

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High Courts22 Jul 1981

M/s. Subraj and Company Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1981) 10 ILR HP 337

Arbitration Act, 1940 — Section 14, 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts22 Jul 1981

Subraj and Company Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1981) ShimLC 413

Arbitration Act, 1940 — Section 14, 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts15 Jul 1981

Smt. Shakuntla Vs Rattan Lal

High Court Of Himachal Pradesh · (1981) CriLJ 1420 : (1981) ShimLC 326

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts10 Jul 1981Dismissed

Nisapati Vs Smt. Gyatri and Others

High Court Of Himachal Pradesh · AIR 1982 HP 8 : (1981) ShimLC 347

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5

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High Courts02 Jul 1981Dismissed

Shri Ashok Kumar Vs Shri Devi Chand and Others

High Court Of Himachal Pradesh · (1981) ShimLC 351

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts02 Jul 1981Allowed

Dipu Vs The State of Haryana and Others

High Court Of Himachal Pradesh · (1981) ACJ 488 : AIR 1982 HP 67 : (1981) ShimLC 380

Evidence Act, 1872 — Section 3(1)Motor Vehicles Act, 1939 — Section 110B

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High Courts25 Jun 1981

Clarkes Hotel Pvt. Ltd. Vs Madan Lal Malhotra and Another

High Court Of Himachal Pradesh · (1981) CriLJ 1765 : (1982) ShimLC 356

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Contempt of Courts Act, 1971 — Section 10

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High Courts25 Jun 1981Allowed

State Bank of Patiala Vs Chohan Huhtamaki (India) Pvt. Ltd. and Others

High Court Of Himachal Pradesh · AIR 1982 HP 27 : (1981) ShimLC 332

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72ATransfer of Property Act, 1882 — Section 3

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