High Courts25 Nov 1981Dismissed
Bhawani Parshad Kapur Vs The Himachal Pradesh Financial Corporation
High Court Of Himachal Pradesh · AIR 1983 HP 43 : (1982) ShimLC 215
State Financial Corporations Act, 1951 — Section 30, 31, 31(1), 32(6)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,296 judgments · page 1,486 of 1,565
High Courts23 Nov 1981Dismissed
Smt. Savitri Devi Vs Santa and etc.
High Court Of Himachal Pradesh · AIR 1983 HP 1 : (1982) ShimLC 135
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2)Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Rules, 1955 — Rule 19
High Courts18 Nov 1981Dismissed
Verinder Parkash Vs Smt. Manshan
High Court Of Himachal Pradesh · (1981) 10 ILR HP 534
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts16 Nov 1981Dismissed
Municipal Committee Vs Jai Dayal and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 526
Punjab Excise Act, 1914 — Section 16Punjab Municipal Act, 1911 — Section 61
High Courts10 Nov 1981
Tara Chand and Others Vs Smt. Shakuntla Devi Ors.
High Court Of Himachal Pradesh · (1981) 10 ILR HP 514
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts10 Nov 1981
Tara Chand and Others Vs Smt. Shakuntala Devi and Others
High Court Of Himachal Pradesh · AIR 1982 HP 75
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts10 Nov 1981Allowed
Dharam Pal Vs Durga Dass
High Court Of Himachal Pradesh · AIR 1982 HP 121 : (1981) 10 ILR HP 521
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(2), 21
High Courts09 Nov 1981Allowed
Shri Gulaba Vs Shri Hari Ram
High Court Of Himachal Pradesh · (1982) ShimLC 85
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5, Order 26 Rule 9, 115
High Courts06 Nov 1981
Hari Dev Vs Mohinder Lal and Another
High Court Of Himachal Pradesh · (1982) CriLJ 569 : (1981) 10 ILR HP 555
Constitution of India, 1950 — Article 14Contempt of Courts Act, 1971 — Section 12
High Courts05 Nov 1981Allowed
The Managing Director, Tourism Development Corporation and Another Vs Smt. Halya Devi and Others
High Court Of Himachal Pradesh · (1982) ShimLC 79
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 6 Rule 17, Order 9 Rule 7, Order 9 Rule 8, 115Constitution of India, 1950 — Article 227
High Courts04 Nov 1981Dismissed
I.D. Sharma and Another Vs State of Himanchal Pradesh and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 463
Companies Act, 1956 — Section 446, 457, 483Constitution of India, 1950 — Article 136, 162, 226, 32Evidence Act, 1872 — Section 40, 41, 42, 43 , 44
High Courts30 Oct 1981Dismissed
Jamita Ram and Others Vs Collector of Kangra District
High Court Of Himachal Pradesh · AIR 1982 HP 53 : (1982) ShimLC 73
Land Acquisition Act, 1894 — Section 18(2), 18(3)
High Courts22 Oct 1981
Amar Singh Negi Vs District Magistrate and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 430
Arms Act, 1959 — Section 17, 17(1), 17(3), 17(5)Penal Code, 1860 (IPC) — Section 428
High Courts22 Oct 1981Allowed
Shri Amar Singh Negi Vs District Magistrate and Others
High Court Of Himachal Pradesh · (1982) ShimLC 67
Arms Act, 1959 — Section 17, 17(1), 17(3), 17(5)Penal Code, 1860 (IPC) — Section 428
High Courts21 Oct 1981Allowed
Rajkumar Rajindra Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1982 HP 92 : (1981) 10 ILR HP 417
Land Acquisition Act, 1894 — Section 48
High Courts21 Oct 1981
Narinder Kumar Vs Mani Devi and Others
High Court Of Himachal Pradesh · (1983) ACJ 225 : (1981) 10 ILR HP 423
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 1(3), Order 41 Rule 10, Order 41 Rule 10(2), Order 41 Rule 3Motor Vehicles Act, 1988 — Section 110A
High Courts14 Oct 1981Allowed
Mohan Singh and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1982) ShimLC 62
Constitution of India, 1950 — Article 226, 299
High Courts30 Sept 1981
Himachal Pradesh Financial Corporation, Simla Vs Nahan Electricals Village Ogli
High Court Of Himachal Pradesh · AIR 1982 HP 49
Civil Procedure Code, 1908 (CPC) — Section 113
High Courts24 Sept 1981Allowed
Nanda Vs Punnu Ram and Others
High Court Of Himachal Pradesh · AIR 1982 HP 38
Evidence Act, 1872 — Section 114, 35
High Courts24 Sept 1981Allowed
Tilak Raj Vs Dinesh Kumar and Others
High Court Of Himachal Pradesh · AIR 1982 HP 62 : (1982) ShimLC 98
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1