High Courts03 Jul 1995Dismissed
State of H.P. and Another Vs Wariam Singh and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 1740
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Land Revenue Act, 1954 — Section 84
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,402 of 1,566
High Courts03 Jul 1995Dismissed
Mst. Kashu Vs Nand Lal
High Court Of Himachal Pradesh · (1995) 3 ILR HP 1772
High Courts30 Jun 1995Allowed
Mohinder Kaur Vs Om Prakash and Others
High Court Of Himachal Pradesh · (1996) 2 CivCC 260 : (1995) 3 ILR HP 1699
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
High Courts30 Jun 1995Allowed
Smt. Mohinder Kaur Vs Om Prakash and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 412
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151
High Courts26 Jun 1995
Dromati Devi Vs Sohan Singh and Others
High Court Of Himachal Pradesh · (1996) 2 ACC 237 : (1995) ACJ 1019 : (1996) 3 LLJ 850 : (1995) 2 ShimLC 391
Workmens Compensation Act, 1923 — Section 4A
High Courts26 Jun 1995Dismissed
Punjab State Electricity Board Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 3 LLJ 627 : (1996) 1 ShimLC 203
Industrial Disputes Act, 1947 — Section 25H, 2A
High Courts23 Jun 1995Dismissed
Sukh Dev and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1996) 2 CivCC 501 : (1996) 3 RCR(Civil) 163 : (1995) 2 ShimLC 381
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 141, 151, 94Electricity (Supply) Act, 1948 — Section 29Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3, 8, 8(1), 8(A)
High Courts23 Jun 1995Dismissed
State of H.P. Vs Bhikho Ram
High Court Of Himachal Pradesh · (1995) 2 ShimLC 335
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 41, 42, 50Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 2
High Courts22 Jun 1995Dismissed
Mom Raj Vs District and Sessions Judge and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1473
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226, 227
High Courts22 Jun 1995Dismissed
Mom Raj Thakur Vs The District and Sessions Judge and Another
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1487
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(16), 14(17)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226, 227, 309
High Courts22 Jun 1995Allowed
Vijay Chand Katoch Vs State of H.P. and Another State of H.P. Vs Darshan Singh
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1588
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 109, 114, 279, 304A
High Courts22 Jun 1995Dismissed
Satya Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 1623
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts21 Jun 1995Dismissed
Hakam Devi and Others Vs Bhag Singh and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1520
Evidence Act, 1872 — Section 21, 32, 32(5), 32(6)Limitation Act, 1963 — Article 65
High Courts21 Jun 1995Dismissed
Smt. Hakam Devi and Others Vs Sh. Bhag Singh and Others
High Court Of Himachal Pradesh · (1995) 2 ShimLC 414
Evidence Act, 1872 — Section 21, 32, 32(5), 32(6)Limitation (Amendment) Act, 1968 — Article 65
High Courts20 Jun 1995Dismissed
Thakur Dass Vs Jai Dev and Others Jai Dev and Others Vs Thakur Dass and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 200
High Courts08 Jun 1995Allowed
Som Datt and Others Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1995) 2 ShimLC 427
Constitution of India, 1950 — Article 14, 16
High Courts08 Jun 1995
Vipan Kumar and Others Vs The State of Himachal Pradesh State of Himachal Pradesh Vs Kulfi Ram alias Ram Saran Dass and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 229
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 30Probation of Offenders Act, 1958 — Section 6
High Courts08 Jun 1995Allowed
Som Dutt and Others Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1383
Constitution of India, 1950 — Article 14, 16
High Courts08 Jun 1995Allowed
Parveen Begum Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1400
High Courts05 Jun 1995Dismissed
A.D. Singh Vs Eider Electronics Industries Ltd. and Another
High Court Of Himachal Pradesh · (1995) 2 ILR HP 1579
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 409