High Courts20 Sept 1995Dismissed
Veeny Confectioners Vs Himachal Pradesh Financial Corporation and Others
High Court Of Himachal Pradesh · (1996) 3 RCR(Civil) 132 : (1996) 1 ShimLC 213
State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,400 of 1,566
High Courts20 Sept 1995Allowed
Surinder Kumar Gupta Vs Manju Rani
High Court Of Himachal Pradesh · (1996) 2 DMC 508 : (1996) 1 ShimLC 183
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 6 Rule 17Hindu Marriage Act, 1955 — Section 12(1), 13
High Courts19 Sept 1995Dismissed
Parveen Kumar Gautam Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2558
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Forest Act, 1927 — Section 52A, 52B(1), 52B(2)
High Courts15 Sept 1995Dismissed
Ravinder Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1996) 1 ShimLC 43
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 247, 302, 324, 34
High Courts15 Sept 1995Dismissed
Ravinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2394
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 247, 302, 324, 34
High Courts08 Sept 1995Allowed
Krishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2455
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113, 113APenal Code, 1860 (IPC) — Section 107, 201, 306, 498A
High Courts08 Sept 1995Allowed
Dina Nath Vs The Kangra Central Co-operative Bank Ltd. and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2465
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 80Himachal Pradesh Co-operative Societies Act, 1968 — Section 76
High Courts07 Sept 1995Dismissed
New India Assurance Co. Ltd. Vs Bhajnoo and Another
High Court Of Himachal Pradesh · (1996) 2 ACC 378 : (1996) ACJ 367 : (1996) 1 ShimLC 316
Motor Vehicles Act, 1988 — Section 140, 144
High Courts02 Sept 1995
Punjab State Electricity Board and Others Vs Swaran Singh
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2443
Industrial Disputes Act, 1947 — Section 2, 25H, 2A, 2K, 33C
High Courts30 Aug 1995Dismissed
Jang Bahadur Vs Juthi Devi and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2547
High Courts29 Aug 1995Dismissed
Hari Devi Vs Bhagat Singh and Another
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2528
Constitution of India, 1950 — Article 227, 254, 254(2), 40Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 133, 145Himachal Pradesh Panchayati Raj Act, 1994 — Section 32, 32(1), 32(2), 35, 67
High Courts28 Aug 1995
Sh. Gursaran Vs Smt. Shakuntala and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 326
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14Transfer of Property Act, 1882 — Section 53A
High Courts28 Aug 1995
Gursaran Vs Shakuntala and Others Shakuntala and Another Vs Gursaran and Another
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2510
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14Transfer of Property Act, 1882 — Section 53A
High Courts24 Aug 1995Dismissed
S.A. Builders Ltd. Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (1996) 3 RCR(Civil) 134 : (1996) 1 ShimLC 27
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 1995Dismissed
M/s. S.A. Builders Ltd. Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2479
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Aug 1995Dismissed
Hallayud and Another Vs Jai Dev and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2253
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts16 Aug 1995Dismissed
Gagan Deep Vs State Divyash Kumar Vs HPU
High Court Of Himachal Pradesh · (1996) 1 ShimLC 242
Constitution of India, 1950 — Article 14, 15(4), 46
High Courts16 Aug 1995Allowed
Dr. Jai Pal Singh Bisht Vs H.P. University and Others Dr. Dinesh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 22
High Courts16 Aug 1995Allowed
Dr. Jai Pal Singh Bisht Vs H.P. University and Others Dr. Dinesh Rana and Dr. Sneh Sood and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2244
High Courts11 Aug 1995Allowed
Smt. Radha Singha and Others Vs The Secretary (PWD) to the Govt. of H.P. and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 1
Constitution of India, 1950 — Article 226, 32National Highways Act, 1956 — Section 2, 5