High Courts26 Feb 2002Dismissed
Chet Ram Vs Associated Cement Company
High Court Of Himachal Pradesh · (2002) 2 ShimLC 126
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,335 of 1,567
High Courts11 Jan 2002Dismissed
Ian Roylance Stillman Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2002) 2 ShimLC 16
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 57Passports Act, 1967 — Section 12
High Courts11 Jan 2002Dismissed
Karuna Vs Jiwan Parkash
High Court Of Himachal Pradesh · (2002) 1 ShimLC 384
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 13(1), 23
High Courts11 Jan 2002Dismissed
Jurgen Ludwig Schmitt Vs State of H.P.
High Court Of Himachal Pradesh · (2002) 2 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50, 52(1), 55
High Courts11 Jan 2002
Gursahai Ram Vs Secretary, Transport and Others
High Court Of Himachal Pradesh · (2002) 1 ShimLC 376
Constitution of India, 1950 — Article 41Penal Code, 1860 (IPC) — Section 304A, 337
High Courts09 Jan 2002Dismissed
Maryada Vs H.P. University and Another
High Court Of Himachal Pradesh · (2002) 1 ShimLC 435
High Courts09 Jan 2002Allowed
Dr. Parvesh Tanwar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 2003 HP 41 : (2002) 2 ShimLC 10
Constitution of India, 1950 — Article 14, 226
High Courts09 Jan 2002Dismissed
Sohan Lal Vs Sarla Devi
High Court Of Himachal Pradesh · (2002) 2 ShimLC 131
Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 24(5)
High Courts03 Jan 2002Dismissed
Dumnu Ram Vs Madan Lal and Others
High Court Of Himachal Pradesh · AIR 2002 HP 141 : (2003) 2 RCR(Civil) 743
Evidence Act, 1872 — Section 35Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts02 Jan 2002
Charan Singh Vs Joginder Singh and Another
High Court Of Himachal Pradesh · (2002) 2 ACC 368 : (2002) ACJ 1250 : (2002) 1 ShimLC 409
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Jan 2002
Himachal Road Transport Corporation Vs Inder Dass Beakta and Others
High Court Of Himachal Pradesh · (2002) 2 ACC 398 : (2002) ACJ 874 : (2002) 2 ShimLC 57
Motor Vehicles Act, 1988 — Section 140
High Courts01 Jan 2002Dismissed
Sant Kumar Vs Arya Smaj and Others
High Court Of Himachal Pradesh · AIR 2003 HP 172 : (2002) 1 ShimLC 426
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, 100, 151Hindu Succession Act, 1956 — Section 12
High Courts01 Jan 2002
Shyam Lal and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2002) CriLJ 3178 : (2002) 1 ShimLC 389
Criminal Procedure Code, 1973 (CrPC) — Section 211, 215, 218, 313, 464Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts01 Jan 2002
Jagannath and Others Vs The Kullu Municipal Committee and Others
High Court Of Himachal Pradesh · AIR 2003 HP 5
Himachal Pradesh Municipal Act, 1968 — Section 90Punjab Municipal Act, 1911 — Section 93
High Courts01 Jan 2002Dismissed
Oriental Insurance Co. Ltd. Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2002) ACJ 764 : (2002) 1 ShimLC 451
Motor Vehicles Act, 1988 — Section 2(14)
High Courts31 Dec 2001
Himachal Road Transport Corporation Vs Saroj Devi and Others
High Court Of Himachal Pradesh · (2002) ACJ 1146
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Dec 2001Allowed
Sham Lal Vs Smt. Mathi
High Court Of Himachal Pradesh · AIR 2002 HP 66
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11Transfer of Property Act, 1882 — Section 53A
High Courts21 Dec 2001Allowed
Savitri Devi and Another Vs Commissioner, Workmen''s Compensation and Others
High Court Of Himachal Pradesh · (2003) ACJ 121
Workmens Compensation Act, 1923 — Section 3, 8, 8(7)
High Courts19 Dec 2001Dismissed
Udham Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2002) CriLJ 2592
Criminal Procedure Code, 1973 (CrPC) — Section 209(1), 209(2), 253(1), 253(2), 321Himachal Pradesh Co-operative Societies Act, 1968 — Section 69, 69(2), 94Penal Code, 1860 (IPC) — Section 34, 408, 420, 468
High Courts18 Dec 2001
Himachal Pradesh Agro Industries Corporation Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2002) 2 LLJ 861 : (2002) 3 ShimLC 423
Industrial Disputes Act, 1947 — Section 25F, 25G