High Courts02 Apr 2002Dismissed
State of Himachal Pradesh Vs Ashok Kumar
High Court Of Himachal Pradesh · (2002) CriLJ 3606
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498A, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,334 of 1,567
High Courts02 Apr 2002Dismissed
HIM Advances and Savings Pvt. Ltd. Vs Ravinder Kumar Gupta
High Court Of Himachal Pradesh · (2003) 2 BC 546 : (2002) CriLJ 4741 : (2003) 1 RCR(Criminal) 372
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4), 401(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2002
Oriental Insurance Co. Ltd. Vs Lal Chand and Others
High Court Of Himachal Pradesh · (2002) 3 ACC 128 : (2002) 2 ShimLC 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Apr 2002Allowed
Satya Securities and Another Vs Ms. Uma Erry and Another
High Court Of Himachal Pradesh · (2003) 1 BC 341 : (2002) CriLJ 3714 : (2002) 4 RCR(Criminal) 781
Criminal Procedure Code, 1973 (CrPC) — Section 446, 72Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Mar 2002Dismissed
Narpat Ram Vs Hindustan Salt Ltd. and Others
High Court Of Himachal Pradesh · (2002) 3 LLJ 768 : (2002) 2 ShimLC 268
High Courts25 Mar 2002Dismissed
Ranbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2002) 2 ShimLC 197
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 36A(4), 37
High Courts25 Mar 2002Dismissed
Adman Dung Dung Vs State of H.P.
High Court Of Himachal Pradesh · (2002) CriLJ 2882
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts22 Mar 2002Dismissed
Marigold Papers Limited Vs Renuka Packages Pvt. Ltd.
High Court Of Himachal Pradesh · (2003) 113 CompCas 636 : (2003) 44 SCL 583 : (2002) 2 ShimLC 302
Companies Act, 1956 — Section 433, 434, 439
High Courts22 Mar 2002Dismissed
State of H.P. Vs Latif Mohammed
High Court Of Himachal Pradesh · (2002) CriLJ 4134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts22 Mar 2002
Kalyan Singh Vs Ranjot Singh
High Court Of Himachal Pradesh · AIR 2002 HP 180 : (2003) 1 ARBLR 425 : (2002) 2 ShimLC 382
Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 114, 73Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts21 Mar 2002Allowed
Ishari Lal Vs Solma
High Court Of Himachal Pradesh · AIR 2002 HP 175 : (1999) 1 RCR(Civil) 471
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Mar 2002Allowed
Mrs. Sonia Bhalla and Others Vs Rajneesh Aggarwal and Others
High Court Of Himachal Pradesh · (2002) CriLJ 3053 : (2002) 4 RCR(Criminal) 523 : (2002) 2 ShimLC 110
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts18 Mar 2002Allowed
Vijay Kumar Vs Jaswinder Singh and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 248
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 10, 10(2) , 115, 151
High Courts14 Mar 2002
Manoj Kumar and etc. Vs State of H.P.
High Court Of Himachal Pradesh · (2003) CriLJ 1644 : (2002) 2 ShimLC 116
Criminal Procedure Code, 1973 (CrPC) — Section 437Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts13 Mar 2002Dismissed
United India Insurance Co. Ltd. Vs Shila Devi and Others
High Court Of Himachal Pradesh · (2002) ACJ 1710
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts13 Mar 2002Allowed
Kanwar Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2002) CriLJ 3501
Criminal Procedure Code, 1973 (CrPC) — Section 397, 452, 453, 454Penal Code, 1860 (IPC) — Section 188, 379
High Courts08 Mar 2002
Smt. Nupur Vs Sandeep Sud
High Court Of Himachal Pradesh · (2002) 2 DMC 438 : (2002) 2 ShimLC 119
High Courts07 Mar 2002Dismissed
Chamaru Ram Vs The Additional Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2002) 1 ShimLC 373
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 15, 2, 4, 4(1), 5
High Courts06 Mar 2002Allowed
Dr. Ranjit Mal Kastia and Another Vs Registrar of Companies
High Court Of Himachal Pradesh · (2002) CriLJ 3394
Companies Act, 1956 — Section 207Criminal Procedure Code, 1973 (CrPC) — Section 468, 473
High Courts06 Mar 2002
State of H.P. Vs Bhim Singh and Company
High Court Of Himachal Pradesh · (2002) CriLJ 3223
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Punjab Excise Act, 1914 — Section 78(2)