High Courts24 Jan 2024Disposed Of
Amandeep Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0070
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27, 54, 59
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 133 of 1,571
High Courts24 Jan 2024Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0069
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61, 85
High Courts24 Jan 2024Disposed Of
Sanjeev Kumar Vs Satish Kumar
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0068
Negotiable Instruments Act, 1881 — Section 138, 148(2)Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Jan 2024Allowed
Anil Kumar Vs Meena
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 148(2)
High Courts19 Jan 2024Allowed
Rangila Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0066
Indian Penal Code, 1860 — Section 376(2)(N), 506
High Courts16 Jan 2024Dismissed
Sanjay Sharma Vs Kashmir Singh And Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0065
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts15 Jan 2024Disposed Of
Ashwani Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0064
High Courts12 Jan 2024Dismissed
Col. Pratibha Rai Vs Union Of India & Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0062
High Courts12 Jan 2024Allowed
Karan Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0061
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37
High Courts12 Jan 2024Allowed
State Of Himachal Pradesh & Others Vs Hoshiar Singh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0060
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(a)
High Courts12 Jan 2024Allowed
Roshan Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0059
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37, 42(2)
High Courts12 Jan 2024Dismissed
Jagdish Alias Baba Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts11 Jan 2024
Govind Kumar & Ors Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0063
High Courts11 Jan 2024Disposed Of
Rajpal Chanjta Vs National Highway Authority Of India & Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0057
High Courts11 Jan 2024Disposed Of
Balak Ram Vs Union Of India And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0056
High Courts11 Jan 2024Disposed Of
Ram Krishan & Another Vs Special Land Acquisition Officercum�Competent Authority Under National Highways Act, 1956 Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0055
High Courts11 Jan 2024Disposed Of
Star Mohd. & Ors Vs LAO & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0054
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts11 Jan 2024Disposed Of
Lekh Ram Vs Special Land Acquisition Officercum�Competent Authority Under National Highways Act, 1956 Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0053
High Courts10 Jan 2024
Punam Pun Rai Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0041
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 42(2)
High Courts10 Jan 2024
Suresh Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0040