High Courts29 Aug 2002Dismissed
Kishori Lal Vs Kamal Singh and Another
High Court Of Himachal Pradesh · (2003) 1 ShimLC 154
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,329 of 1,567
High Courts28 Aug 2002Allowed
Shankar Vs Smt. Rukmani and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 300
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 106, 108, 110, 112
High Courts28 Aug 2002Allowed
Bali Ram Vs Mela Ram and Another
High Court Of Himachal Pradesh · AIR 2003 HP 87 : (2002) 3 ShimLC 131
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts26 Aug 2002Dismissed
Bariam Singh Vs Agya Ram and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 25
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts26 Aug 2002Allowed
H.P.S.E.B. and Others Vs Bimla Devi and Another
High Court Of Himachal Pradesh · (2003) 1 ShimLC 280
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 8, Order 44 Rule 1, Order 44 Rule 1(2), 115
High Courts23 Aug 2002Dismissed
Joginder Singh and Others Vs Naurati Devi and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 340
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts23 Aug 2002
Arjun Singh and Others and State of H.P. Vs State of H.P. and Jagdish Chand and Others
High Court Of Himachal Pradesh · (2002) 3 ShimLC 282
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 147, 149, 323, 353
High Courts23 Aug 2002
Sanjeev Chauhan Vs H.P. State Forest Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 408
Arbitration and Conciliation Act, 1996 — Section 20, 8(1)
High Courts22 Aug 2002
Baldev Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2004) CriLJ 1984 : (2003) 1 ShimLC 20
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts22 Aug 2002Dismissed
Jagat Singh Vs Babu Ram and Others
High Court Of Himachal Pradesh · (2003) 1 ShimLC 45
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 147, 149, 325, 427, 447
High Courts21 Aug 2002Allowed
Smt. Kamal Abrol Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 412
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 7, 20, 22, 23Hindu Marriage Act, 1955 — Section 19Registration Act, 1908 — Section 33
High Courts21 Aug 2002Dismissed
Harmesh Singh Vs Namit Kumar and Another
High Court Of Himachal Pradesh · (2003) 1 ShimLC 166
Constitution of India, 1950 — Article 133(1), 134A
High Courts20 Aug 2002Dismissed
Hari Jai Singh and Another Vs Suresh Kumar Gupta
High Court Of Himachal Pradesh · (2004) CriLJ 3768
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 468Penal Code, 1860 (IPC) — Section 500
High Courts12 Aug 2002Dismissed
Himachal Pradesh Congress Committee (I) Vs Salig Ram Nand Kishore
High Court Of Himachal Pradesh · (2003) 1 ShimLC 268
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 18 Rule 5, Order 22 Rule 10, 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 13(2), 13(2)Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(5)
High Courts09 Aug 2002
M/s. Agro Industrial Packaging India Ltd. Vs M/s. Memphis Polymers Ltd. and Another
High Court Of Himachal Pradesh · (2002) 2 ShimLC 401
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2 , Order 18 Rule 3, Order 18 Rule 4(1), Order 18 Rule 4(2), 117Constitution of India, 1950 — Article 225Himachal Pradesh (Original Side) Rules, 1997 — Rule 2, 3
High Courts08 Aug 2002Allowed
Iacopo Lombardi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2002) 2 ShimLC 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2)
High Courts07 Aug 2002Dismissed
Ram Lal Vs Vijender Chandel and Others
High Court Of Himachal Pradesh · (2004) CriLJ 1945
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 166, 323, 342, 355
High Courts07 Aug 2002Allowed
Raj Kumari and Others Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · (2002) 2 ShimLC 450
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts07 Aug 2002Dismissed
Rajeshwar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2002) 3 ShimLC 165
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 7 Rule 1 , Order 7 Rule 11Constitution of India, 1950 — Article 39Contract Act, 1872 — Section 73
High Courts05 Aug 2002Dismissed
Joginder Kumar Gautam and Another Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2003) 2 LLJ 401
Industrial Disputes Act, 1947 — Section 25