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High Court Of Himachal Pradesh judgments

31,328 judgments · page 1,327 of 1,567

High Courts07 Oct 2002

Vijay Kumar Sethi Vs Kanwar Bhupinder Singh

High Court Of Himachal Pradesh · (2003) 2 BC 321 : (2003) CriLJ 2124 : (2003) 3 RCR(Criminal) 538 : (2002) 3 ShimLC 30

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts30 Sept 2002

Brijender Singh Vs Sate of H.P. and Another

High Court Of Himachal Pradesh · (2002) 3 ShimLC 27

Arbitration and Conciliation Act, 1996 — Section 29(2), 29(3), 33, 34Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
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High Courts25 Sept 2002Allowed

Smt. Sapna Vs Parkash Chand

High Court Of Himachal Pradesh · (2002) 3 ShimLC 338

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23AHimachal Pradesh Urban Rent Control Act, 1971 — Section 21(3)Himachal Pradesh Urban Rent Control Act, 1987 — Section 24
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High Courts25 Sept 2002Allowed

Shri Rakeshwar Lal Sood Vs State of H.P.

High Court Of Himachal Pradesh · (2002) 3 ShimLC 163

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279
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