High Courts21 Nov 2007Allowed
H.P. State Electricity Board Vs H.P. Electricity Regulatory Commission and Another
High Court Of Himachal Pradesh · (2007) 3 ShimLC 236
Electricity Regulatory Commission Act, 1998 — Section 22(1)(a), 45
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,269 of 1,567
High Courts19 Nov 2007Allowed
V.M.T. Spinning Company Ltd., Winsome Textile Industries and Chambal Fertilizers and Chemical Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 145 : (2008) 1 ShimLC 144
Himachal Pradesh Agricultural and Horticulture Produce Marketing (Development and Regulation) Act, 2005 — Section 40, 44
High Courts19 Nov 2007
Commissioner of Income Tax Vs Vishwa Bhushan Banta
High Court Of Himachal Pradesh · (2008) 214 CTR 177 : (2008) 301 ITR 149
Income Tax Act, 1961 — Section 139, 139(2), 139(3), 139(4), 148
High Courts14 Nov 2007
Ashoka Alloy Steels Ltd. Vs Board For Industrial and Financial Reconstruction and Others
High Court Of Himachal Pradesh · (2008) 142 CompCas 915
Companies (Court) Rules, 1959 — Rule 96Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts14 Nov 2007
State of H.P. Vs Vijay Kumar and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 176
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 467, 468
High Courts13 Nov 2007Allowed
State of H.P. Vs Sat Pal
High Court Of Himachal Pradesh · (2008) 1 ShimLC 137
Motor Vehicles Act, 1988 — Section 179Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Nov 2007Allowed
D.A.V. Senior Secondary School Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 343
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts12 Nov 2007Allowed
Kanshi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 134
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(4), 31, 32, 54, 56(2)
High Courts12 Nov 2007Allowed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 167
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts08 Nov 2007Dismissed
State of Himachal Pradesh Vs Jeetu alias Ranjit and Another
High Court Of Himachal Pradesh · (2008) CriLJ 1730
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Nov 2007
Sunita Chaudhary Vs Sandeep Grover
High Court Of Himachal Pradesh · (2007) 3 ShimLC 155
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Nov 2007Dismissed
Sewa Dass and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 160
Penal Code, 1860 (IPC) — Section 323, 34, 341, 376(2)(g)
High Courts06 Nov 2007Dismissed
Sonam Ram and Others Vs Jagat Ram and Others
High Court Of Himachal Pradesh · (2007) 3 ShimLC 258
High Courts06 Nov 2007Allowed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2007) 3 ShimLC 151
Penal Code, 1860 (IPC) — Section 376
High Courts02 Nov 2007Allowed
Rajiv Kumar alias Guglu Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 1 ShimLC 168
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts02 Nov 2007Dismissed
State of H.P. Vs Ravi Kumar
High Court Of Himachal Pradesh · (2007) 3 ShimLC 157
Forest Act, 1927 — Section 30, 31, 32, 33
High Courts31 Oct 2007
Kamla Devi and Others Vs Surindra and Others Surindra and Others Vs Kamla and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 218
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts31 Oct 2007
Arvind Aggarwal and Another Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2008) 1 ShimLC 348
Companies Act, 1956 — Section 433(e), 433(f), 434, 439
High Courts31 Oct 2007Allowed
Santosh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) ACJ 1684 : (2008) 1 ShimLC 355
Criminal Procedure Code, 1973 (CrPC) — Section 176Punjab Excise Act, 1914 — Section 61(i)(xiv)
High Courts31 Oct 2007Dismissed
Gudu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 10 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 300, 302, 304