High Courts02 Jan 2008Allowed
Santosh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1988
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,268 of 1,567
High Courts02 Jan 2008
Commissioner of Income Tax Vs Dalip Chand and Sons Dalip Chand and Sons Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2008) 301 ITR 276 : (2008) 1 ShimLC 394
Income Tax Act, 1961 — Section 40A(3)
High Courts01 Jan 2008Allowed
Ramesh Kumar Sharma Vs Smt. Akash Sharma
High Court Of Himachal Pradesh · AIR 2008 HP 78 : (2008) 2 DMC 315 : (2008) 1 ShimLC 399
Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(b)
High Courts27 Dec 2007
Hem Deep Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 334
Constitution of India, 1950 — Article 226, 227
High Courts27 Dec 2007Allowed
Pradeep Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 339
High Courts24 Dec 2007Dismissed
Oriental Insurance Company Ltd. Vs Mact-I and Others
High Court Of Himachal Pradesh · (2009) ACJ 2366 : (2008) 1 ShimLC 313
Motor Vehicles Act, 1988 — Section 166(1)
High Courts20 Dec 2007Allowed
State of Himachal Pradesh Vs Dr. Sanjay Vikrant
High Court Of Himachal Pradesh · (2008) 1 ShimLC 331
Constitution of India, 1950 — Article 226
High Courts17 Dec 2007Dismissed
Narinder Singh Vs The Financial Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2008) 1 ShimLC 318
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 4
High Courts13 Dec 2007Allowed
Onkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1880
Penal Code, 1860 (IPC) — Section 307, 323, 325, 326
High Courts11 Dec 2007
Rajeev Jain Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) 1 ShimLC 327
Prevention of Food Adulteration Act, 1954 — Section 16(1), 17(1)(a)(ii), 17(i)(a)
High Courts07 Dec 2007Dismissed
Amar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) ACJ 1377 : (2008) 1 ShimLC 323
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Nov 2007
Dharam Dev Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2008) ACJ 1190 : (2008) 1 ShimLC 375
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2007
Jawala Stone Crusher Vs Swaran Singh and Others
High Court Of Himachal Pradesh · (2008) 2 LLJ 783 : (2009) 1 SLR 93
Payment of Gratuity Act, 1972 — Section 1(3)(b), 1(3)(c)
High Courts29 Nov 2007
Anil Chandel Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 1792 : (2008) 1 ShimLC 370
Forest Act, 1927 — Section 52A, 52B
High Courts28 Nov 2007
Commissioner of Income Tax Vs Jagish Ram Krishan Chand
High Court Of Himachal Pradesh · (2008) 214 CTR 327 : (2008) 304 ITR 45
Income Tax Act, 1961 — Section 144, 146, 80HH, 80J
High Courts27 Nov 2007
Commissioner of Income Tax Vs Hpsidc
High Court Of Himachal Pradesh · (2007) 11 SHI CK 0017
Income Tax Act, 1961 — Section 80J
High Courts27 Nov 2007
Commissioner of Income Tax Vs H.P. Agro Industries
High Court Of Himachal Pradesh · (2008) 214 CTR 183 : (2008) 301 ITR 118
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts27 Nov 2007Dismissed
Provident Fund Inspector Vs Smt. Sudha Sood and Others
High Court Of Himachal Pradesh · (2008) 118 FLR 145
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A
High Courts22 Nov 2007Allowed
Om Prakash and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 80
High Courts22 Nov 2007Allowed
Gurpal Singh Vs Sarita and Another
High Court Of Himachal Pradesh · (2008) 1 ShimLC 337
Negotiable Instruments Act, 1881 (NI) — Section 138, 141