High Courts14 Jul 2010Dismissed
State of Himachal Pradesh Vs Rakshpal
High Court Of Himachal Pradesh · (2011) 1 ShimLC 117
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,172 of 1,569
High Courts14 Jul 2010
Chet Ram Verma Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0003
High Courts13 Jul 2010
Harmehtab Singh Rarewala Vs Jagteshwar Prit Singh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts13 Jul 2010
New Light Bus Service, New Chiniot Bus Service and Jubilee Highways Transport Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0177
High Courts13 Jul 2010Allowed
Federaal Mogul Bearing India Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 LLJ 605
High Courts13 Jul 2010Dismissed
State of H.P. Vs Om Prakash
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0169
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(2), 42, 50
High Courts13 Jul 2010Dismissed
Jai Krishan (deceased) through his LRs. Lalit Gupta and Others Vs Daulat Ram
High Court Of Himachal Pradesh · (2010) 2 ShimLC 594
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AHimachal Pradesh Land Revenue Act, 1954 — Section 131, 132, 133, 134, 135
High Courts13 Jul 2010Allowed
Shashi Bala Bhalaik and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0156
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 58
High Courts13 Jul 2010Dismissed
State of H.P. Vs Alaf Deen and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378(3)Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts13 Jul 2010Dismissed
State of H.P. Vs Rattan Lal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 376
High Courts13 Jul 2010
Devi Singh Jishtu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0053
High Courts13 Jul 2010Allowed
Manju Malhotra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0048
Constitution of India, 1950 — Article 226
High Courts13 Jul 2010
Shoba Ram Vs Himachal Pradesh Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0036
High Courts13 Jul 2010Dismissed
State of H.P. Vs Prithi Chand
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 113B, 304B, 306, 498A
High Courts12 Jul 2010Dismissed
Champa Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0176
High Courts12 Jul 2010Dismissed
State of H.P. Vs Arun Kumar
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0155
Penal Code, 1860 (IPC) — Section 279, 337
High Courts12 Jul 2010Dismissed
Saran Dass and Others Vs Hem Raj and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts12 Jul 2010Allowed
Om Chand and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0054
High Courts12 Jul 2010
Kushal Chand and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0038
High Courts12 Jul 2010
M.S. Jaryal Vs Director of Economics and Statistics Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0037
Constitution of India, 1950 — Article 14, 16, 226