High Courts30 Jul 2012
Sh. Yashwant Singh Vs Himachal Pradesh Subordinate Services Selection Board
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0061
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 26 of 85
High Courts30 Jul 2012
Nika Ram Vs Himachal Pradesh Tourism Development Corporation
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0050
High Courts30 Jul 2012Dismissed
Nirmala Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0049
High Courts30 Jul 2012
Khub Singh Chandel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0025
High Courts27 Jul 2012Allowed
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1529
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 29
High Courts27 Jul 2012
The State of H.P. Vs Sh. Nand Lal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0157
High Courts27 Jul 2012Dismissed
Sh. Santa Singh Vs Kanwar Charanjit Singh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1728
Criminal Procedure Code, 1973 (CrPC) — Section 190, 210, 482Penal Code, 1860 (IPC) — Section 34, 355, 447, 451, 452
High Courts27 Jul 2012Dismissed
Dhani Ram Vs Financial Commissioner (Appeals), Government of Himachal Pradesh, Shimla-2 and Rajmal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0136
High Courts27 Jul 2012
Sh. Ajay Kumar Vs Union of India
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0108
Penal Code, 1860 (IPC) — Section 325, 34
High Courts27 Jul 2012
Archana Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468
High Courts27 Jul 2012
Shri. Tara Chand Alias Taru Vs Shri. Rameshwar Dass and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0052
High Courts27 Jul 2012Dismissed
Salig Ram Dayal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 428, 53Penal Code, 1860 (IPC) — Section 376(1)
High Courts27 Jul 2012
Naresh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0013
High Courts26 Jul 2012Dismissed
State of Himachal Pradesh Vs Surender Kumar, Manmohan Singh, Tikam Ram and Smt. Lata Devi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Jul 2012
Smt. Rekha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0147
High Courts26 Jul 2012
Lalman (dead) through Kuldeep Chand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Jul 2012
Gauri Sharma and Others Vs Himachal Pradesh University, Summer Hill, Shimla-5 and University Grants Commission, New Delhi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0104
High Courts26 Jul 2012
J.P. Kaushik Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0085
High Courts26 Jul 2012
State of Himachal Pradesh Vs Ram Parkash and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0079
Punjab Land Revenue Act, 1887 — Section 150Punjab Village Common Lands (Regulation) Act, 1961 — Section 10, 10A, 11, 15, 5
High Courts26 Jul 2012
Sh.Prem Singh Vs Sh. Nath Ram
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138