High Courts25 Nov 2008Allowed
Suraj Bansi Vs Collector and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 163
Himachal Pradesh Road Side Land Control Act, 1968 — Section 12, 5(b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 2 of 18
High Courts25 Nov 2008
Desh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 1411
Penal Code, 1860 (IPC) — Section 307, 325
High Courts24 Nov 2008Dismissed
Pyare Lal Vs Smt. Basanti Devi
High Court Of Himachal Pradesh · (2009) 1 ShimLC 179
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts24 Nov 2008
Karan Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) 1 ShimLC 174
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Nov 2008Allowed
Vinod Kumar and Another Vs Nirmala Devi and Another
High Court Of Himachal Pradesh · (2010) ACJ 176 : AIR 2009 HP 37 : (2009) 1 ShimLC 256
Motor Vehicles Act, 1939 — Section 31Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2008
Meera Walia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2009) CriLJ 1524
Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts18 Nov 2008
Rajesh Jain and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) CriLJ 1698 : (2009) 1 ShimLC 182
Prevention of Food Adulteration Act, 1954 — Section 17, 17(2), 20A
High Courts17 Nov 2008Dismissed
National Insurance Company Vs Smt. Sushma Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 1901 : (2009) 1 ShimLC 251
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Nov 2008
National Insurance Company Limited Vs Smt. Saroj Kumar and Others
High Court Of Himachal Pradesh · (2006) ACJ 2512 : (2009) 121 FLR 1034 : (2009) 1 ShimLC 253
Workmens Compensation Act, 1923 — Section 22, 4, 4A
High Courts11 Nov 2008Allowed
Santosh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 248 : (2009) 1 SLR 325
High Courts11 Nov 2008Dismissed
Madan Jit Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 1407
Penal Code, 1860 (IPC) — Section 376, 506
High Courts10 Nov 2008
Manoj Bali Vs Girish Dhingra
High Court Of Himachal Pradesh · (2009) 1 ShimLC 170
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Nov 2008Allowed
Anupama Raju Vs Anant Ram and Others
High Court Of Himachal Pradesh · (2009) ACJ 2564
Motor Vehicles Act, 1988 — Section 166
High Courts10 Nov 2008
Raman Khanna and Others Vs Sham Kishore and Others
High Court Of Himachal Pradesh · AIR 2009 HP 42 : (2009) 1 ShimLC 200
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts10 Nov 2008
Balak Ram, Rajiv Kumar Goel and Others and Bhupinder Singh Thind Vs State of H.P.
High Court Of Himachal Pradesh · (2009) CriLJ 2011 : (2009) 1 ShimLC 189
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts07 Nov 2008
United India Insurance Co. Ltd. Vs Mehar Din and Others
High Court Of Himachal Pradesh · (2009) ACJ 2594
Motor Vehicles Act, 1988 — Section 166
High Courts06 Nov 2008
Prem Singh Vs Sulendra Thakur and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 214
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1(3)Motor Vehicles Act, 1988 — Section 163A, 169, 173
High Courts06 Nov 2008Dismissed
Oriental Insurance Company Ltd. Vs Nanak Chand and Others
High Court Of Himachal Pradesh · (2009) ACJ 2240 : (2008) 3 ShimLC 518
Motor Vehicles Act, 1988 — Section 166
High Courts05 Nov 2008
Executive Engineer, Road and Bridges Department, Municipal Corporation Vs Rakesh Seth
High Court Of Himachal Pradesh · (2009) 1 ShimLC 228
Arbitration and Conciliation Act, 1996 — Section 34(2)
High Courts05 Nov 2008Dismissed
Dharam Pal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2009) 1 ShimLC 140
Constitution of India, 1950 — Article 226, 227