High Courts26 May 2008Dismissed
Vipin Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 506
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2008
341 judgments · page 12 of 18
High Courts23 May 2008
Baldev Singh Vs Raj Kumari
High Court Of Himachal Pradesh · (2008) 2 ShimLC 163
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts23 May 2008Allowed
Sarita Vij and Co. Vs Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2008) 05 SHI CK 0029
Income Tax Act, 1961 — Section 147, 26, 260A
High Courts23 May 2008
Roop Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 2 ShimLC 165
Land Acquisition Act, 1894 — Section 34, 4, 4(1)
High Courts21 May 2008Dismissed
Balak Ram and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 192
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts16 May 2008Allowed
Vinod Kumar and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2009) 1 LLJ 294 : (2009) 2 SLR 547
Evidence Act, 1872 — Section 114
High Courts16 May 2008Allowed
Ram Lok and Others Vs The Director and Others
High Court Of Himachal Pradesh · (2009) 1 ShimLC 238
High Courts16 May 2008Allowed
Ravi Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2008) 3 LLJ 795 : (2008) 2 ShimLC 324 : (2009) 2 SLR 430
Industrial Disputes Act, 1947 — Section 25N, 25O
High Courts15 May 2008Dismissed
Ms. Vijay Sharma @ Vijay and Another Vs Lt. Col. L.H.M. Gregory and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 190
Succession Act, 1925 — Section 299
High Courts15 May 2008Dismissed
State of H.P. Vs Bharat Ram
High Court Of Himachal Pradesh · (2008) 3 ShimLC 54
Penal Code, 1860 (IPC) — Section 193Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts15 May 2008Allowed
Piar Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 248
Penal Code, 1860 (IPC) — Section 34, 436, 451
High Courts14 May 2008Allowed
State of H.P. Vs Jarmu
High Court Of Himachal Pradesh · (2008) 3 ShimLC 25
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 May 2008Dismissed
New India Insurance Company Vs Smt. Rukmi Devi and Others
High Court Of Himachal Pradesh · (2009) ACJ 257 : (2008) 2 ShimLC 212
Motor Vehicles Act, 1988 — Section 170
High Courts12 May 2008
H.P. Wakf Board Vs Shri Maulana Mumtaz Ahmad Quasmi
High Court Of Himachal Pradesh · AIR 2008 HP 94 : (2008) 2 ShimLC 207
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Waqf Act, 1995 — Section 85
High Courts12 May 2008Allowed
State of Himachal Pradesh Vs Baldev @ Dev
High Court Of Himachal Pradesh · (2008) 2 ShimLC 226
Penal Code, 1860 (IPC) — Section 376
High Courts09 May 2008
Neelam Arora and Another Vs Municipal Corporation and Others
High Court Of Himachal Pradesh · (2008) 3 ShimLC 18
Himachal Pradesh Municipal Corporation Act, 1994 — Section 244, 247(3)
High Courts09 May 2008
Om Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2008) CriLJ 4159
Penal Code, 1860 (IPC) — Section 307
High Courts09 May 2008Dismissed
Pritam Singh Vs National Buildings Constructions Corporation Ltd.
High Court Of Himachal Pradesh · (2008) 2 ShimLC 252
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 406
High Courts09 May 2008Dismissed
Rajesh Saini Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2008) CriLJ 3712 : (2008) 3 ShimLC 59 : (2008) 3 ShimLC 2008
Criminal Procedure Code, 1973 (CrPC) — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 5, 6Penal Code, 1860 (IPC) — Section 372, 376(2)(g)
High Courts08 May 2008
Gardara Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2008) 3 ShimLC 418
Penal Code, 1860 (IPC) — Section 84Prevention of Corruption Act, 1988 — Section 7