High Courts03 Apr 2006
The National Insurance Co. Ltd. and Rajeev Kohli Vs Rajeev Verma and Others
High Court Of Himachal Pradesh · (2007) ACJ 1643 : (2006) 1 ShimLC 406
Motor Vehicles Act, 1988 — Section 10, 10(2), 149, 149(2), 149(7)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2006
203 judgments · page 9 of 11
High Courts31 Mar 2006
Roshan Lal and Another Vs Rajinder Kumar and Others
High Court Of Himachal Pradesh · (2007) 1 CivCC 296 : (2007) 5 RCR(Civil) 402 : (2006) 2 ShimLC 235
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts27 Mar 2006Dismissed
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2006) CriLJ 3213 : (2006) 4 RCR(Criminal) 859 : (2006) 1 ShimLC 450
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20(1), 7
High Courts27 Mar 2006Dismissed
National Insurance Co. Vs Mansha Ram and Others
High Court Of Himachal Pradesh · (2007) 2 ACC 126 : (2008) ACJ 119 : (2006) 1 ShimLC 441
Motor Vehicles Act, 1988 — Section 166
High Courts24 Mar 2006Dismissed
State of H.P. Vs Jai Dyal and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 63
Forest Act, 1927 — Section 41, 42
High Courts23 Mar 2006Dismissed
Euro Containers Vs Morepen Laboratories Ltd.
High Court Of Himachal Pradesh · (2007) 138 CompCas 422 : (2007) 78 SCL 168 : (2007) 1 ShimLC 153
Companies Act, 1956 — Section 433
High Courts22 Mar 2006Allowed
The Narcotics Control Bureau Vs Yuvraj Gurang and Another
High Court Of Himachal Pradesh · (2006) CriLJ 2862 : (2006) 4 RCR(Criminal) 657 : (2006) 2 ShimLC 78
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 25, 27A, 29
High Courts21 Mar 2006Allowed
Pola Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2006) 2 ShimLC 65
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(3), 163(5), 23, 23(1)
High Courts21 Mar 2006
Luxmi Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2006) 2 ShimLC 94
Penal Code, 1860 (IPC) — Section 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts17 Mar 2006
Agro Industrial Packaging India Ltd. Vs Haryana Petro Chemicals Ltd.
High Court Of Himachal Pradesh · (2006) 2 ShimLC 41
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 7 Rule 10, 20Constitution of India, 1950 — Article 226, 52(1), 52(2)
High Courts16 Mar 2006
Pritam Singh Vs Rattan Chand
High Court Of Himachal Pradesh · (2006) 2 ShimLC 17
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts14 Mar 2006Allowed
State of H.P. Vs Om Prakash and Another
High Court Of Himachal Pradesh · (2006) CriLJ 3061 : (2007) 5 RCR(Criminal) 439 : (2006) 1 ShimLC 470
Penal Code, 1860 (IPC) — Section 323, 34, 451
High Courts08 Mar 2006
Jaswant Singh, Monika and Yashwant Singh Vs Virender Sharma and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 104
Motor Vehicles Act, 1988 — Section 163A, 166, 66
High Courts08 Mar 2006Dismissed
The Managing Director, H.P. Forest Corporation and Another Vs Surinder Pal, Daulti Devi and Shishana Devi and Surinder Pal and Others Surinder Pal Vs Daulti Devi and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 68
Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 17, 4A(3)
High Courts07 Mar 2006Allowed
Countryside Builders and Developers and Others Vs Rajesh Kumar Bansal and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 346
Arbitration and Conciliation Act, 1996 — Section 7
High Courts07 Mar 2006
National Insurance Co. Vs Najro and Others
High Court Of Himachal Pradesh · (2007) ACJ 1753 : (2006) 110 FLR 730 : (2006) 1 ShimLC 447
Workmens Compensation Act, 1923 — Section 19, 19(1), 19(2), 2, 22
High Courts06 Mar 2006Allowed
Sanjay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 340
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts02 Mar 2006
Green World Corporation Vs Income Tax Officer and Others Commissioner of Income Tax Vs Greenworld Corporation
High Court Of Himachal Pradesh · (2007) 1 ACC 441 : (2007) ACJ 1472 : (2006) 205 CTR 524 : (2006) 285 ITR 118 : (2006) 2 ShimLC 22 : (2007) 159 TAXMAN 35
Income Tax Act, 1961 — Section 44AB, 80
High Courts02 Mar 2006Allowed
H.R.T.C. and Others Vs Puni Chand
High Court Of Himachal Pradesh · (2006) 2 ShimLC 19
Constitution of India, 1950 — Article 136, 226, 227
High Courts28 Feb 2006Dismissed
State of Himachal Pradesh Vs Tara Chand and Others
High Court Of Himachal Pradesh · (2006) CriLJ 3073 : (2007) 5 RCR(Criminal) 441 : (2006) 2 ShimLC 91
Penal Code, 1860 (IPC) — Section 332, 34, 353