High Courts03 Jan 2006Allowed
State of H.P. and Others Vs Presiding Judge and Another
High Court Of Himachal Pradesh · (2006) 3 LLJ 527 : (2007) 3 ShimLC 360 : (2006) 3 ShimLC 360
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 1, 2, 22, 25F, 25G