High Courts15 Nov 2006Dismissed
Tulsa Singh and Parkasho Devi and Others Vs Ram Asri and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 366
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2006
203 judgments · page 3 of 11
High Courts15 Nov 2006Dismissed
Ashoka Alloys Ltd. Vs Arun Steels and Others
High Court Of Himachal Pradesh · (2007) CriLJ 947 : (2007) 2 RCR(Criminal) 799 : (2006) 3 ShimLC 74
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)
High Courts14 Nov 2006
B.D. Mandhotra Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2006) 3 ShimLC 65
Constitution of India, 1950 — Article 14, 16
High Courts10 Nov 2006Dismissed
Jai Prakash Hydro Power Ltd. Vs Occhu Ram and Another, Inder Singh and Another and Shiv Shanker Thakur and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 31
Electricity Act, 2003 — Section 145, 67, 67(2)(e)
High Courts10 Nov 2006Dismissed
Jai Parkash Hydro Power Ltd. Vs Occhu Ram and Another
High Court Of Himachal Pradesh · AIR 2007 HP 29 : (2006) 3 ShimLC 31
Electricity Act, 2003 — Section 145, 67, 67(2)(e)
High Courts06 Nov 2006
New India Assurance Company Vs Shankar Lal and Others
High Court Of Himachal Pradesh · (2007) 1 ACC 776
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Nov 2006Allowed
Yog Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2007) 3 ShimLC 353 : (2006) 3 ShimLC 353
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts06 Nov 2006Allowed
The New India Assurance Company Vs Shanker Lal and Others
High Court Of Himachal Pradesh · (2007) ACJ 1099 : (2006) 3 ShimLC 2
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Nov 2006Dismissed
Kamal Kishore Gupta and Others Vs Smt. Prem Lata and Another
High Court Of Himachal Pradesh · (2006) 3 ShimLC 40
Specific Relief Act, 1963 — Section 6
High Courts03 Nov 2006Allowed
State of H.P. Vs Smt. Urmila Devi
High Court Of Himachal Pradesh · (2007) 1 ShimLC 129
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(3), 163(4), 163(5)
High Courts01 Nov 2006Dismissed
Oriental Insurance Company Ltd. Vs Sawal Devi and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 428
Motor Vehicles Act, 1988 — Section 147(1)Workmens Compensation Act, 1923 — Section 5(a)
High Courts01 Nov 2006Dismissed
The Chairman-Cum-Managing Director H.P. Ex-Servicemen Corporation and Another Vs Hari Chand
High Court Of Himachal Pradesh · (2006) 3 ShimLC 25 : (2006) 2 ShimLC 422
Himachal Pradesh Ex-servicemen Corporation Act, 1979 — Section 26
High Courts31 Oct 2006Dismissed
Balbir Singh Vs H.P. State Forest Corporation
High Court Of Himachal Pradesh · (2006) 3 ShimLC 50
Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 — Section 4
High Courts30 Oct 2006
M.K. Enterprises and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 412
Constitution of India, 1950 — Article 14
High Courts27 Oct 2006
Baldev Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2007 HP 32 : (2006) 2 ShimLC 434
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts23 Oct 2006
Jabbar Singh Vs Shanti Swaroop
High Court Of Himachal Pradesh · (2006) 3 ShimLC 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts10 Oct 2006Dismissed
Smt. Satya Devi and Others Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2007) 2 CivCC 605 : (2007) 5 RCR(Civil) 352 : (2006) 2 ShimLC 431
Easements Act, 1882 — Section 15Limitation Act, 1963 — Section 21(1)
High Courts10 Oct 2006
Surinder Lal Sood and Another Vs Sadhu Ram and Others
High Court Of Himachal Pradesh · (2006) 2 ShimLC 438
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14
High Courts29 Sept 2006Dismissed
Digvijay Singh and Baldev Singh Vs Bhagwan Singh and Others
High Court Of Himachal Pradesh · (2007) 1 ShimLC 40
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts29 Sept 2006Dismissed
Amrit Lal Sehgal Vs Smt. Ramawati Sahu
High Court Of Himachal Pradesh · (2007) 1 ShimLC 55