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High Court Of Himachal Pradesh judgments, 2000

176 judgments · page 4 of 9

High Courts03 Aug 2000Dismissed

H.P. State Forest Corporation and Others Vs Achhar Singh and Others

High Court Of Himachal Pradesh · (2001) 1 ShimLC 206

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(2)Himachal Pradesh Co-operative Societies Act, 1968 — Section 76Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)
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High Courts27 Jul 2000Allowed

Prem Kumar Malik Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2000) 2 ShimLC 520

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Forest Act, 1927 — Section 26, 41, 42, 43, 44Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 12, 13, 14, 15
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High Courts26 Jul 2000Dismissed

Bhagwan Dass Vs State of H.P.

High Court Of Himachal Pradesh · (2000) 3 ShimLC 175

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4
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High Courts21 Jul 2000Dismissed

Asha Gupta Vs Balbir Singh

High Court Of Himachal Pradesh · (2001) 1 ShimLC 224

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 13, Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1(3)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24(5)
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