High Courts13 Aug 1999Dismissed

Vijay Singh Mankotia Vs Nehar Singh and Another

High Court Of Himachal Pradesh · (2000) CriLJ 1159

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482, 483Penal Code, 1860 (IPC) — Section 120B, 323, 324, 394, 397(1)
High Courts13 Aug 1999Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2000) 1 ShimLC 391

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 164, 374Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts12 Aug 1999Dismissed

Hari Singh and Others Vs Milap Chand

High Court Of Himachal Pradesh · (2000) 1 ShimLC 403

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45Hindu Succession Act, 1956 — Section 8Punjab Tenancy Act, 1887 — Section 59