COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1999

207 judgments · page 3 of 11

High Courts08 Oct 1999Allowed

Bangalu Vs Ganga Ram

High Court Of Himachal Pradesh · (2000) 1 ShimLC 268

Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 138, 197, 228, 240, 246Penal Code, 1860 (IPC) — Section 197, 304A, 463, 499

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High Courts06 Oct 1999

Budhi Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2000) CriLJ 4879 : (2000) 1 ShimLC 310

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B

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High Courts05 Oct 1999Dismissed

Kamal Dev and Another Vs Hans Raj

High Court Of Himachal Pradesh · AIR 2000 HP 130 : (2001) 1 CivCC 345 : (2001) 2 RCR(Civil) 499 : (2000) 1 ShimLC 192

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 106Punjab Land Revenue Act, 1887 — Section 100

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High Courts30 Sept 1999Partly Allowed

H.P. State Forest Corporation Ltd. Vs Vimla Devi and Others

High Court Of Himachal Pradesh · (2000) 2 LLJ 500

Workmens Compensation Act, 1923 — Section 12, 12(2)

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High Courts30 Sept 1999

H.P. State ForestCorporation Ltd. Vs Sheesh Ram and Others

High Court Of Himachal Pradesh · (2000) 1 ACC 546 : (2000) ACJ 1264

Workmens Compensation Act, 1923 — Section 12, 12(2)

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High Courts23 Sept 1999Dismissed

Prem and Others etc. Vs Budh Ram

High Court Of Himachal Pradesh · (2000) CriLJ 790

Criminal Procedure Code, 1973 (CrPC) — Section 146, 155(2), 156(1), 397, 397(1)Penal Code, 1860 (IPC) — Section 107, 109, 120, 143, 149

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High Courts23 Sept 1999Dismissed

Prem and Others Vs Budh Ram

High Court Of Himachal Pradesh · (2000) 1 ShimLC 233

Criminal Procedure Code, 1973 (CrPC) — Section 146, 155(2), 156(1), 397, 397(1)Penal Code, 1860 (IPC) — Section 107, 109, 120, 143, 149

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High Courts15 Sept 1999Dismissed

Jaswant Rai and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2000) CriLJ 1970

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 21, 332, 34

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High Courts14 Sept 1999Dismissed

Bhagat Ram Vs Atma Ram and Others

High Court Of Himachal Pradesh · (2000) 1 ShimLC 185

Civil Procedure Code, 1908 (CPC) — Section 100, 80Himachal Pradesh Land Revenue Act, 1954 — Section 34(3), 35, 35(1), 35(3), 35(5)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118

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High Courts13 Sept 1999Dismissed