High Courts30 Aug 1995Dismissed
Jang Bahadur Vs Juthi Devi and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2547
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1995
207 judgments · page 5 of 11
High Courts29 Aug 1995Dismissed
Hari Devi Vs Bhagat Singh and Another
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2528
Constitution of India, 1950 — Article 227, 254, 254(2), 40Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 133, 145Himachal Pradesh Panchayati Raj Act, 1994 — Section 32, 32(1), 32(2), 35, 67
High Courts28 Aug 1995
Sh. Gursaran Vs Smt. Shakuntala and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 326
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14Transfer of Property Act, 1882 — Section 53A
High Courts28 Aug 1995
Gursaran Vs Shakuntala and Others Shakuntala and Another Vs Gursaran and Another
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2510
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14Transfer of Property Act, 1882 — Section 53A
High Courts24 Aug 1995Dismissed
S.A. Builders Ltd. Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (1996) 3 RCR(Civil) 134 : (1996) 1 ShimLC 27
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 1995Dismissed
M/s. S.A. Builders Ltd. Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (1995) 4 ILR HP 2479
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Aug 1995Dismissed
Hallayud and Another Vs Jai Dev and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2253
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
High Courts16 Aug 1995Dismissed
Gagan Deep Vs State Divyash Kumar Vs HPU
High Court Of Himachal Pradesh · (1996) 1 ShimLC 242
Constitution of India, 1950 — Article 14, 15(4), 46
High Courts16 Aug 1995Allowed
Dr. Jai Pal Singh Bisht Vs H.P. University and Others Dr. Dinesh Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 22
High Courts16 Aug 1995Allowed
Dr. Jai Pal Singh Bisht Vs H.P. University and Others Dr. Dinesh Rana and Dr. Sneh Sood and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2244
High Courts11 Aug 1995Allowed
Smt. Radha Singha and Others Vs The Secretary (PWD) to the Govt. of H.P. and Others
High Court Of Himachal Pradesh · (1996) 1 ShimLC 1
Constitution of India, 1950 — Article 226, 32National Highways Act, 1956 — Section 2, 5
High Courts11 Aug 1995Allowed
Radha Singha and Others Vs The Secretary (PWD) to the Govt. of H.P. and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2098
Constitution of India, 1950 — Article 226, 32National Highways Act, 1956 — Section 2, 5
High Courts09 Aug 1995
Sadh Ram and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1996) 2 ACC 218 : (1996) 1 ShimLC 334
Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts09 Aug 1995Allowed
Sadh Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1996) ACJ 880 : (1995) 3 ILR HP 1955
Motor Vehicles Act, 1988 — Section 166(3)
High Courts09 Aug 1995Dismissed
Partap Vs Veena
High Court Of Himachal Pradesh · (1997) 2 DMC 626 : (1995) 3 ILR HP 2228
Evidence Act, 1872 — Section 112, 4Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Aug 1995Dismissed
Mahendra Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 1984
Constitution (Forty-Fourth Amendment) Act, 1978 — Section 4Constitution of India, 1950 — Article 14, 19, 19(1), 2, 21Forest Act, 1927 — Section 28, 29, 31, 79, 80, 80
High Courts08 Aug 1995Dismissed
State of H.P. Vs Manmohan Singh and Others
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2283
Himachal Pradesh Panchayati Raj Act, 1968 — Section 3(1), 40, 7, 8(1)Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 3(1), 4
High Courts07 Aug 1995Allowed
Sukh Dev Vs Bhagwati Devi and Others
High Court Of Himachal Pradesh · (1996) 2 ACC 174 : (1996) ACJ 1292 : (1996) 1 ShimLC 320
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 173
High Courts07 Aug 1995Dismissed
State of Himachal Pradesh and Others Vs Maheshi alias Mahesh and Others Maheshi alias Mahesh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1995) ILR HP 2158 : (1996) 1 ShimLC 265
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 218, 233, 313Penal Code, 1860 (IPC) — Section 107, 120A, 120A(2), 120B, 141
High Courts06 Aug 1995Dismissed
Gagan Deep and Others Vs State and HPU
High Court Of Himachal Pradesh · (1995) 3 ILR HP 2052
Constitution of India, 1950 — Article 14, 15(4), 46