High Courts26 Mar 1981Allowed
Smt. Kaushalya Devi Vs Masat Ram
High Court Of Himachal Pradesh · AIR 1981 HP 63 : (1981) ShimLC 216
Hindu Marriage Act, 1955 — Section 13, 23Special Marriage Act, 1954 — Section 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1981
95 judgments · page 5 of 5
High Courts25 Mar 1981Dismissed
Smt. Shanti Devi and Others Vs Rajeshwar Parshad and Others
High Court Of Himachal Pradesh · AIR 1981 HP 65 : (1981) ShimLC 266
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182, 7
High Courts19 Mar 1981Dismissed
Sita Ram Vs Smt. Kanta Devi and Others
High Court Of Himachal Pradesh · (1981) ShimLC 239
Transfer of Property Act, 1882 — Section 53A, 63A, 63A(2)
High Courts19 Mar 1981Dismissed
Surinder Nath Vs P.N. Dhawan
High Court Of Himachal Pradesh · AIR 1981 HP 68 : (1981) ShimLC 234
Himachal Pradesh Urban Rent Control Act, 1971 — Section 13(2)
High Courts13 Mar 1981
Kulddep Industrial Corporation and Another Vs B. Himatasingka and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 129
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1959 — Section 466Contempt of Courts Act, 1971 — Section 2
High Courts10 Mar 1981Dismissed
Shesh Ram Vs State and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 92
Punjab Liquor Permit and Pass Rules, 1932 — Rule 5.38, 5.38(3), 5.38(5)
High Courts05 Mar 1981
Daulat Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) CriLJ 1347 : (1981) 10 ILR HP 125
Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts17 Jan 1981
Bachan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) 10 ILR HP 54
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 376
High Courts09 Jan 1981Dismissed
State of Himachal Pradesh Vs Dole Ram
High Court Of Himachal Pradesh · AIR 1981 HP 87 : (1981) 10 ILR HP 58
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110D
High Courts09 Jan 1981Allowed
Karam Chand Vs Sohan Singh Kawatra
High Court Of Himachal Pradesh · AIR 1981 HP 43 : (1980) ShimLC 139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1971 — Section 2, 29
High Courts08 Jan 1981Dismissed
Amari Ram and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1983) 12 ILR HP 157
Electricity (Supply) Act, 1948 — Section 5
High Courts07 Jan 1981Allowed
Bhagwan Singh and Bir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 85
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 397Punjab Police Rules, 1934 — Rule 11.70, 25.53, 25.54, 25.54(1), 27.38
High Courts07 Jan 1981Dismissed
Himachal Road Transport Corporation Vs Himi Devi, etc.
High Court Of Himachal Pradesh · (1981) ShimLC 231
Constitution of India, 1950 — Article 41
High Courts07 Jan 1981Allowed
Bhagwan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1981) ShimLC 166
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 397Punjab Police Rules, 1934 — Rule 11.70, 25.53, 25.54, 25.54(2), 25.54(3)
High Courts07 Jan 1981Dismissed
Himachal Road Transport Corporation Vs Himi Devi etc.
High Court Of Himachal Pradesh · (1981) 10 ILR HP 23
Constitution of India, 1950 — Article 41