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High Court Of Himachal Pradesh judgments, 1981

95 judgments · page 4 of 5

High Courts25 May 1981Allowed

Tara Chand Vs Ishwar Dass and Another

High Court Of Himachal Pradesh · AIR 1982 HP 29 : (1981) 10 ILR HP 214

Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106, 111
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High Courts20 Apr 1981

Sikandar Singh Vs Chet Ram

High Court Of Himachal Pradesh · (1981) 10 ILR HP 201

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 2, Order 47 Rule 1, Order 47 Rule 1(2)Constitution of India, 1950 — Article 136Government of India Act, 1915 — Section 107, 108
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High Courts10 Apr 1981Allowed

S.R. Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1985) 14 ILR HP 681

Constitution of India, 1950 — Article 226, 227Himachal Pradesh and Andaman and Nicobar Islands Police Service Rules, 1965 — Rule 13, 14, 15, 16, 21Himachal Pradesh Police Service Rules, 1973 — Rule 13, 14, 16, 17, 18
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High Courts09 Apr 1981Allowed

Mahabir Parshad Vs Des Raj

High Court Of Himachal Pradesh · AIR 1981 HP 58 : (1981) ShimLC 368

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 141
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High Courts03 Apr 1981Dismissed

Prem Dass Vs Kallu

High Court Of Himachal Pradesh · (1981) ShimLC 247

Civil Procedure Code, 1908 (CPC) — Section 5(2)Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 18, 2(1), 2(2), 20, 3
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