High Courts09 Mar 1977Allowed
Smt. Pukhdi and Others Vs Paras Ram
High Court Of Himachal Pradesh · (1977) ShimLC 258
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1977
108 judgments · page 6 of 6
High Courts09 Mar 1977Allowed
Smt. Pukhadi etc. Vs Paras Ram
High Court Of Himachal Pradesh · (1977) 6 ILR HP 131
Hindu Marriage Act, 1955 — Section 9
High Courts09 Mar 1977
Parkash Chand Vs The State
High Court Of Himachal Pradesh · (1977) CriLJ 1674 : (1977) ShimLC 431
Criminal Procedure Code, 1973 (CrPC) — Section 260Motor Vehicles Act, 1988 — Section 112, 21GPrevention of Ticketless Travelling Act, 1976 — Section 7
High Courts03 Mar 1977
Krishan Kumar Vs Gurbax Singh
High Court Of Himachal Pradesh · (1977) 6 ILR HP 122
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(2)
High Courts23 Feb 1977
Diwakar Sharma Vs Smt. Gauri Devi
High Court Of Himachal Pradesh · (1977) CriLJ 2071 : (1977) ShimLC 260
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Feb 1977Dismissed
Darshan Kumar Khanna Vs Smt. Pushpa Mehra etc.
High Court Of Himachal Pradesh · (1977) 6 ILR HP 116
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4, 141, 47, 47(2East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts23 Feb 1977Dismissed
Darshan Kumar Khanna Vs Smt. Pushpa Mehra and Others
High Court Of Himachal Pradesh · (1977) ShimLC 237
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4, 141, 47, 47(2)East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts21 Feb 1977Allowed
Labha and Another Vs Sitar Mohammad and Another
High Court Of Himachal Pradesh · (1977) 6 ILR HP 113
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(1), 11(2)