COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1977

108 judgments · page 4 of 6

High Courts29 Jun 1977Dismissed

Sarabjit Singh etc. Vs State of Himachal Pradesh etc.

High Court Of Himachal Pradesh · (1977) 6 ILR HP 605

Companies Act, 1956 — Section 237Constitution of India, 1950 — Article 226Defence of India Rules, 1962 — Rule 30

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High Courts28 Jun 1977

Kesru and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1978) CriLJ 297 : (1977) ShimLC 436

Criminal Procedure Code, 1973 (CrPC) — Section 435, 439, 561APenal Code, 1860 (IPC) — Section 379, 449

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High Courts28 Jun 1977Dismissed

Tralok Chand and Another Vs Arjun Singh and Others

High Court Of Himachal Pradesh · AIR 1978 HP 2 : (1977) 6 ILR HP 365

Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Urban Rent Control Act, 1971 — Section 4Transfer of Property Act, 1882 — Section 116

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High Courts23 Jun 1977

Shyam Lal, etc. Vs Sultan Singh, etc.

High Court Of Himachal Pradesh · AIR 1977 HP 92 : (1977) ShimLC 401

Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113

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High Courts23 Jun 1977Allowed

Smt. Savitri Devi Vs Hira Lal

High Court Of Himachal Pradesh · AIR 1977 HP 91 : (1977) 6 ILR HP 310

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)

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High Courts21 Jun 1977Allowed

Smt. Ved Prabha Vs Kanchan Lal and Others

High Court Of Himachal Pradesh · AIR 1977 HP 96 : (1977) 6 ILR HP 308

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9

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High Courts20 Jun 1977Allowed

Smt. Ram Piari Vs Shri Amar Singh and Others

High Court Of Himachal Pradesh · AIR 1978 HP 22 : (1977) ShimLC 384

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1

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High Courts20 Jun 1977Dismissed

Durga Dass Vs Smt. Gitan Devi and Others

High Court Of Himachal Pradesh · AIR 1977 HP 65 : (1977) 6 ILR HP 301

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts15 Jun 1977Dismissed

Narain Singh Vs Smt. Rukmani

High Court Of Himachal Pradesh · AIR 1977 HP 93 : (1978) ShimLC 17

Hindu Marriage Act, 1955 — Section 24, 25, 26, 28Marriage Laws (Amendment) Act, 1976 — Section 39(1)

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High Courts31 May 1977

Trilok Chand Butail Vs The Union Co-Operative Insurance Society Ltd. etc.

High Court Of Himachal Pradesh · (1977) 6 ILR HP 314

Limitation Act, 1963 — Article 119(B)Arbitration Act, 1940 — Section 14, 20, 20(1), 20(2), 20(3)Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts31 May 1977Dismissed

Gurbaksh Singh Vs Smt. Taran Jit

High Court Of Himachal Pradesh · AIR 1977 HP 66 : (1977) ShimLC 372

Hindu Marriage (Amendment) Act, 1976 — Section 19Hindu Marriage Act, 1955 — Section 28Marriage Laws (Amendment) Act, 1976 — Section 39(1)

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High Courts30 May 1977

Kuldip Singh and Others Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1977) CriLJ 1848 : (1977) 6 ILR HP 281

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401, 482

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High Courts23 May 1977Dismissed

Inder Singh Dhir Vs Mohan Meakin Breweries Ltd.

High Court Of Himachal Pradesh · (1977) 6 ILR HP 271

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28

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High Courts23 May 1977Dismissed

Inder Dhir Singh Vs Mohan Meakin Breweries Ltd.

High Court Of Himachal Pradesh · (1977) ShimLC 319

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28

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High Courts19 May 1977

L.D. Khanna and Others Vs Chohan Huhtamaki (India) Pvt. Ltd.

High Court Of Himachal Pradesh · (1977) CriLJ 1530 : (1977) ShimLC 345

Contempt of Courts Act, 1971 — Section 19, 19(1)

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High Courts18 May 1977Dismissed

Paras Ram Vs Tehroo and Another

High Court Of Himachal Pradesh · (1977) 6 ILR HP 239

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High Courts18 May 1977Dismissed

Paras Ram Vs Terhroo and Another

High Court Of Himachal Pradesh · (1977) ShimLC 362

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High Courts16 May 1977

Satya Pal Joginder Nath Vs Excise and Taxation Commissioner etc.

High Court Of Himachal Pradesh · (1977) 6 ILR HP 258

Criminal Procedure Code, 1973 (CrPC) — Section 5Punjab Excise Act, 1914 — Section 10, 14, 15, 3, 35(1)Punjab Liquor Licence Rules, 1956 — Rule 4.19

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High Courts11 May 1977

Y.P. Garg and Co. Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1977) ShimLC 387

Arbitration Act, 1940 — Section 14Constitution of India, 1950 — Article 299, 299(1)Government of India Act, 1935 — Section 175(3)

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High Courts10 May 1977Dismissed

Pardhana Vs Amin Chand and Others

High Court Of Himachal Pradesh · AIR 1977 HP 94 : (1977) ShimLC 404

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2Contract Act, 1872 — Section 19Transfer of Property Act, 1882 — Section 126

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