High Courts27 Mar 1952Dismissed
Sihnu Vs Lachman Dass and Others
High Court Of Himachal Pradesh · AIR 1952 HP 41
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 13, 19Evidence Act, 1872 — Section 57, 90
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1952
49 judgments · page 3 of 3
High Courts25 Mar 1952Allowed
Lohku and Another Vs Bhola Ram
High Court Of Himachal Pradesh · AIR 1952 HP 62
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 3, 115
High Courts07 Mar 1952
Hoshiar Singh and Another Vs Mt. Kowla and Others
High Court Of Himachal Pradesh · AIR 1952 HP 42
Constitution of India, 1950 — Article 13(1), 19
High Courts07 Mar 1952Dismissed
Harish Chandra Vs Lieut. Governor of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 1952 HP 43
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 226(1), 311Government of India Act, 1915 — Section 96B(2)
High Courts15 Jan 1952
State Vs Kishan Dayal
High Court Of Himachal Pradesh · AIR 1952 HP 46
Criminal Procedure Code, 1898 (CrPC) — Section 170(1), 423(1), 540Evidence Act, 1872 — Section 34, 45
High Courts11 Jan 1952Allowed
Sukh Ram and Others Vs Narainoo and Others
High Court Of Himachal Pradesh · AIR 1952 HP 38
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Jan 1952
Mt. Krishni Vs Gannun
High Court Of Himachal Pradesh · AIR 1952 HP 51
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5, Order 18 Rule 4, 9Hindu Womens Right to Property Act, 1937 — Section 1, 1(2), 4Punjab Land Revenue Act, 1887 — Section 158(2), 45
High Courts05 Jan 1952Allowed
Durga and Others Vs Pohlu
High Court Of Himachal Pradesh · AIR 1952 HP 48
Arbitration Act, 1940 — Section 17, 21Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jan 1952
Nizamuddin Vs State
High Court Of Himachal Pradesh · AIR 1952 HP 45
Arms Act, 1959 — Section 19, 29