COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 999 of 1,770

High Courts17 Nov 2006Dismissed

State of Gujarat Vs Hasmukhbhai Mangalbhai Patel, Owner of Haroliay Dugdhalaya

Gujarat High Court · (2007) CriLJ 888 : (2007) 88 GLH 27 : (2007) 27 GLH 88

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(1)(B)Limitation Act, 1963 — Section 5Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(1), 7(1), 7(5)

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High Courts17 Nov 2006Dismissed

The Executive Engineer and Another Vs Gandabhai Bechardas Patel

Gujarat High Court · (2006) 11 GUJ CK 0034

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6

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High Courts17 Nov 2006Allowed

Rajusinh Udesinh Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0027

Essential Commodities Act, 1955 — Section 7

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High Courts17 Nov 2006Dismissed

Sajidbeg Asifbeg Mirza Vs State of Gujarat

Gujarat High Court · (2007) 27 GLH 400

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 11, 24, 25

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High Courts16 Nov 2006

Commissioner of Income Tax Vs Lok Prakashan Ltd.

Gujarat High Court · (2006) 11 GUJ CK 0106

Income Tax Act, 1922 — Section 22, 22(2), 23(4), 34, 34(1)Income Tax Act, 1961 — Section 147, 148, 149, 150, 151

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High Courts16 Nov 2006Dismissed

Executive Engineer and Others Vs Parsanben Varadhbhai

Gujarat High Court · (2006) 11 GUJ CK 0088

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 4, 4(1), 54, 5A(2)

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High Courts16 Nov 2006Dismissed

Chamariya Bhikha Kara thr'' his Power of Attorney Vs State of Guajrat and Others

Gujarat High Court · (2006) 11 GUJ CK 0087

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 5A(2), 6

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High Courts16 Nov 2006

Vijaya Meghji Jungi Vs Union of India (UOI) and Others

Gujarat High Court · (2006) 11 GUJ CK 0080

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High Courts16 Nov 2006Allowed

Ganesh Corporation Vs Gujarat Vidyut Board and Others

Gujarat High Court · (2006) 11 GUJ CK 0054

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10(2), Order 7 Rule 10A, 15

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High Courts16 Nov 2006

Commissioner of Income Tax Vs Prakash Oil Industries and Ginning Factory

Gujarat High Court · (2006) 11 GUJ CK 0048

Income Tax Act, 1961 — Section 119(2), 148, 256, 256(2), 271(1)Wealth Tax Act, 1957 — Section 17

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High Courts16 Nov 2006Dismissed

Spl. LAQ Officer Vs Mobatsang Govindsang and Others

Gujarat High Court · (2006) 11 GUJ CK 0035

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 54, 5A(2), 6

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High Courts16 Nov 2006Allowed

Ganchi Mohmadbhai Kaduji Vs State of Gujarat and Another

Gujarat High Court · (2006) 11 GUJ CK 0009

Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17 , Order 6 Rule 18Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Limitation Act, 1908 — Article 144

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High Courts16 Nov 2006Allowed