High Courts24 Nov 2006
Tushar D. Bhatt Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1365
Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 998 of 1,770
High Courts24 Nov 2006Allowed
Jivabhai Bhayabhai Khachar Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0016
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 26, 29
High Courts24 Nov 2006Dismissed
Manish Amrutlal Vaniya and Another Vs The State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0008
Penal Code, 1860 (IPC) — Section 114, 306, 323, 498A, 506(2)
High Courts23 Nov 2006
Babulal Badriprasad Varma Vs Surat Municipal Corporation and Others
Gujarat High Court · (2006) 11 GUJ CK 0096
Gujarat Town Planning and Urban Development Act, 1976 — Section 46, 46(3), 67
High Courts23 Nov 2006
Rajiv Mangilal Jain Vs State of Gujarat and Another
Gujarat High Court · (2007) 2 GLR 1295
Criminal Procedure Code, 1973 (CrPC) — Section 360, 397Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts23 Nov 2006Dismissed
Commissioner of C. Ex. and Cus. Vs Purity Flexpack Ltd.
Gujarat High Court · (2008) 223 ELT 361 : (2008) 9 STR 126
High Courts22 Nov 2006Dismissed
Manubhai Khodabhai Patel and Others Vs State of Guajrat and Others
Gujarat High Court · (2006) 11 GUJ CK 0029
Constitution of India, 1950 — Article 243, 243E, 243Q
High Courts22 Nov 2006
S.S. Parmar Vs Gujarat State Warehousing Corporation and Another
Gujarat High Court · (2006) 11 GUJ CK 0023
Constitution of India, 1950 — Article 226, 311(2)
High Courts21 Nov 2006Dismissed
Kanaiyalal Nandumal and Another Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2694
Bombay Land Revenue Code, 1879 — Section 64A, 65, 65, 65A, 66
High Courts21 Nov 2006
Kartik Kiritbhai Patel and Others Vs Hansaben and Another
Gujarat High Court · (2006) 11 GUJ CK 0061
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 47
High Courts21 Nov 2006Dismissed
Commissioner of Central Excise and Customs Vs Steelco Gujarat Ltd.
Gujarat High Court · (2010) 254 ELT 29
Central Excise Rules, 1944 — Rule 57(E), 57E(3)
High Courts20 Nov 2006Dismissed
New India Assurance Co. Ltd. Vs Ramsinh Abhesinh Rathod and Others
Gujarat High Court · (2006) 11 GUJ CK 0074
Motor Vehicles Act, 1988 — Section 173
High Courts20 Nov 2006
Gujarat State Sugar Federation Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 11 GUJ CK 0069
Constitution of India, 1950 — Article 14, 226, 226(2)Customs Act, 1962 — Section 159, 25Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987 — Section 23, 3, 3(1), 3(2), 4
High Courts20 Nov 2006
Prakash Govindbhai Meghani Vs Shasnadhikari and Another
Gujarat High Court · (2006) 11 GUJ CK 0058
Constitution of India, 1950 — Article 14
High Courts20 Nov 2006Allowed
National Insurance Company Limited Vs Sureshbhai @ Sureshchandra Maganbhai Parmar and Others
Gujarat High Court · (2006) 11 GUJ CK 0052
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 171
High Courts20 Nov 2006Dismissed
Spl. LAQ Officer and Another Vs Heirs of Kavabhai Pochabhai Rakhuben Punabhai and Another
Gujarat High Court · (2006) 11 GUJ CK 0033
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts20 Nov 2006Dismissed
Spl. LAQ Officer Vs Punabhai Virabhai and Another
Gujarat High Court · (2006) 11 GUJ CK 0032
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts20 Nov 2006
United India Insurance Co. Ltd. Vs Laljibhai Hamirbhai and Others
Gujarat High Court · (2008) ACJ 528 : (2007) 1 GLR 633
Civil Procedure Code, 1908 (CPC) — Section 11Motor Vehicles Act, 1988 — Section 110D, 36(2), 49B, 96(2)
High Courts20 Nov 2006Dismissed
Parikh Gopalbhai Krishnakant Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2652
Criminal Procedure Code, 1973 (CrPC) — Section 397, 468Essential Commodities Act, 1955 — Section 12AA, 12AA(1), 7
High Courts17 Nov 2006Dismissed
Special LAQ Officer Vs Punjabhai Dhulabhai Nadiya and Another
Gujarat High Court · (2006) 11 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6