COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 1,001 of 1,770

High Courts09 Nov 2006Allowed

Bharatkumar Lalbhai Vasa and Others Vs State of Gujarat and Others

Gujarat High Court · (2006) 11 GUJ CK 0022

Constitution of India, 1950 — Article 226, 227, 300AUrban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 10(4)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

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High Courts09 Nov 2006

Shakti Education Trust Vs Government of Gujarat and Others

Gujarat High Court · (2006) 26 GLH 795 : (2007) 1 GLR 902

Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 36, 36(1)

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High Courts08 Nov 2006

Adinath (Vejalpur) Coop. Hsg. Soci. Ltd. and Another Vs Torrent Power AEC Ltd. and Others

Gujarat High Court · (2006) 11 GUJ CK 0086

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High Courts08 Nov 2006Dismissed

Ibrahim Ismail Bhatti Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302

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High Courts07 Nov 2006Dismissed

Spl. LAQ Officer and Another Vs Toyabhai Motibhai and Another

Gujarat High Court · (2006) 11 GUJ CK 0092

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

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High Courts07 Nov 2006

Indravijaysinh Bhikhubha Gohil Vs State of Gujarat and Others

Gujarat High Court · (2006) 11 GUJ CK 0091

Limitation Act, 1963 — Section 5

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High Courts07 Nov 2006

Union of India (UOI) and Others Vs Nitesh Shrivastava Dy. Commissioner (Customs)

Gujarat High Court · (2006) 11 GUJ CK 0083

Constitution of India, 1950 — Article 227

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High Courts07 Nov 2006

Sterling Lam Limited Vs O.L. of Wood Polymers Ltd. and Others

Gujarat High Court · (2006) 11 GUJ CK 0049

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High Courts07 Nov 2006Allowed

Gosalia Textiles Vs Commissioner of Kutir Udhyog and Gramodhyog and Another

Gujarat High Court · (2006) 11 GUJ CK 0043

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High Courts07 Nov 2006

Union of India (UOI) and Others Vs Pravinbhai Devjibhai Joshi

Gujarat High Court · (2006) 11 GUJ CK 0036

Constitution of India, 1950 — Article 227

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High Courts06 Nov 2006

Raysing Hurji Bhil and Others Vs Vaniben Manjibhai and Others

Gujarat High Court · AIR 2007 Guj 69 : (2007) 27 GLH 607 : (2007) 1 GLR 562

Limitation Act, 1963 — Article 64 , 65Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54, 60

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High Courts06 Nov 2006

Gujarat Slum Clearance Board Vs General Secretary

Gujarat High Court · (2006) 11 GUJ CK 0038

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High Courts06 Nov 2006Allowed

Harsukh Vallabhdas Raja Vs Collector of Junagadh and Others

Gujarat High Court · (2007) 1 GLR 190

Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965 — Section 39, 39(2), 39(4)

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High Courts04 Nov 2006

Ramesh P. Vaghela Vs The High Court of Gujarat and Another

Gujarat High Court · (2006) 11 GUJ CK 0082

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High Courts04 Nov 2006

Malavkumar Arunbhai Patel Vs Sardar Patel University and Others

Gujarat High Court · (2006) 11 GUJ CK 0056

Constitution of India, 1950 — Article 226, 227Sardar Patel University Act, 1955 — Section 23

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High Courts04 Nov 2006

Gajriben and Others Vs Kantilal Uttamram Chevli

Gujarat High Court · AIR 2007 Guj 18 : (2007) 1 GLR 904

Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105

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High Courts04 Nov 2006Allowed

V.N. Talwani Retired Joint Dist. Judge Vs Registrar and Others

Gujarat High Court · (2006) 11 GUJ CK 0037

Gujarat Civil Services (Pension) Rules, 2002 — Rule 142, 145, 145(1), 145(2)

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High Courts04 Nov 2006

State of Gujarat Vs Jitendrabhai Ganshyambhai Patel

Gujarat High Court · (2006) 11 GUJ CK 0020

Gujarat Education Cess Act, 1962 — Section 15, 2Gujarat Education Cess Rules, 1962 — Rule 5Gujarat Municipalities Act, 1963 — Section 70, 70(1)

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High Courts03 Nov 2006

Dashrathbhai Chandubhai Chauhan Vs Dy. Executive Engineer and Others

Gujarat High Court · (2006) 11 GUJ CK 0077

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25

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High Courts03 Nov 2006

Jaydip Babulal Chauhan Vs State of Gujarat

Gujarat High Court · (2007) 3 GLR 2710

Constitution of India, 1950 — Article 14, 16, 226, 32

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