High Courts03 Nov 2006
Vasudev Jhamumal Dewnani Vs Oil and Natural Gas Corporation Ltd. and Others
Gujarat High Court · (2006) 11 GUJ CK 0042
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,002 of 1,770
High Courts03 Nov 2006
Javatiben Bhupsinhiji Vs Narpatsinh Bhupsinhiji Deleted and Others
Gujarat High Court · (2008) ACJ 186 : (2007) 2 GLR 1328
Motor Vehicles Act, 1988 — Section 163A, 166, 173Workmens Compensation Act, 1923 — Section 2(1), 2(4)
High Courts03 Nov 2006Dismissed
A.K. Yadav Vs Director
Gujarat High Court · (2006) 11 GUJ CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2006
United India Insurance Co. Ltd. Vs Thavraja Manji Ninama and Others
Gujarat High Court · (2006) 11 GUJ CK 0081
High Courts02 Nov 2006Dismissed
Deputy Commissioner of Income Tax Vs Smt. Hamidaben N. Narsinh
Gujarat High Court · (2006) 11 GUJ CK 0078
Income Tax Act, 1961 — Section 131(1A)
High Courts02 Nov 2006Allowed
Keshavji Devji Patel through Poa Mohanlal Keshavji and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0060
Bombay Town Planning Act, 1954 — Section 21, 53, 54, 55, 71Bombay Town Planning Rules, 1955 — Rule 23, 27Gujarat Town Planning and Urban Development Act, 1976 — Section 21, 22, 23, 24, 25
High Courts02 Nov 2006
Hamidabanu Akbarkhan Pathan Vs The State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0045
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 114, 302, 34
High Courts02 Nov 2006Dismissed
Union of India (UOI) and Others Vs Sanjiv Mahendrakumar Joshi
Gujarat High Court · (2006) 11 GUJ CK 0040
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2006
Commissioner of Income Tax Vs Manubhai M. Patel
Gujarat High Court · (2008) 296 ITR 143
Income Tax Act, 1961 — Section 116, 139, 142(1), 143(1), 143(2)
High Courts01 Nov 2006Dismissed
Somabhai Nathabhai Talpada and Others Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0108
Penal Code, 1860 (IPC) — Section 114, 302, 326, 34, 504
High Courts01 Nov 2006
Patel Mohanbhai Ishwarbhai Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0107
Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32I, 32OConstitution of India, 1950 — Article 227
High Courts01 Nov 2006Dismissed
Commissioner of Income Tax Vs Dhariya Builders
Gujarat High Court · (2006) 11 GUJ CK 0076
Income Tax Act, 1961 — Section 69C
High Courts01 Nov 2006
Textile Labour Association Vs O.L. of Ambica Mills Ltd. and Others
Gujarat High Court · (2006) 11 GUJ CK 0041
Companies Act, 1956 — Section 529, 529(A)
High Courts01 Nov 2006
Uday Dilip Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0026
Bombay Prevention of Gambling Act, 1887 — Section 13, 4, 5, 6(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Oct 2006
Mohmed Juned Shamsuddin Saiyed and Others Vs K.C. Kapoor, Principal Secretary and Others
Gujarat High Court · (2006) 10 GUJ CK 0033
Arms Act, 1959 — Section 25(1), 27, 29Constitution of India, 1950 — Article 21, 22(1)Contempt of Courts (Gujarat High Court) Rules, 1984 — Rule 17
High Courts30 Oct 2006
Executive Engineer and Another Vs Nadiya Sadabhai Dhulabhai
Gujarat High Court · (2006) 10 GUJ CK 0029
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts30 Oct 2006
Special LAQ Officer Vs Amrutbhai Sankardas and Another
Gujarat High Court · (2006) 10 GUJ CK 0015
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 4, 4(1), 54, 5A(2), 6
High Courts30 Oct 2006Dismissed
Special LAQ Officer and Another Vs Kantibhai Bhagvasdas Patel and Another
Gujarat High Court · (2006) 10 GUJ CK 0014
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts30 Oct 2006
Spl. LAQ Officer Vs Parshottambhai Motibhai Patel and Others
Gujarat High Court · (2006) 10 GUJ CK 0013
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
High Courts13 Oct 2006Allowed
Kishankumar Balubhai Garsar Vs Collector and Others
Gujarat High Court · (2006) 10 GUJ CK 0028
Forest Act, 1927 — Section 4