High Courts06 Feb 2009Dismissed
Pappu Ramsevak Sharma Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 2059 : (2010) 6 RCR(Criminal) 724
Bombay Police Act, 1951 — Section 135, 135(1)Penal Code, 1860 (IPC) — Section 302, 304, 313(4)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 908 of 1,770
High Courts06 Feb 2009Allowed
T. Vishnu Mohan Vs Regional Provident Fund Commissioner and others
Gujarat High Court · (2009) 121 FLR 686
High Courts05 Feb 2009
State of Gujarat Vs Koli Chhanabhai Gandabhai
Gujarat High Court · (2009) 02 GUJ CK 0087
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27
High Courts05 Feb 2009Dismissed
Zala Veluji Chhaguji Vs State of Gujarat
Gujarat High Court · (2009) 02 GUJ CK 0070
Penal Code, 1860 (IPC) — Section 302, 452
High Courts05 Feb 2009Dismissed
Shailendrasinh @ Surubha Rajendrasinh Jadeja Vs State of Gujarat
Gujarat High Court · (2009) 02 GUJ CK 0050
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts05 Feb 2009Dismissed
Jayaben Patel and Others Vs Subhashbhai Viththalbhai Patel and Others
Gujarat High Court · (2009) 02 GUJ CK 0021
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 304A
High Courts04 Feb 2009Allowed
Gujarat Narmada Valley Fertilizers Co. Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2009) 1 GLH 743 : (2009) 319 ITR 120
Income Tax Act, 1961 — Section 115JB, 139, 143, 147, 148
High Courts04 Feb 2009
Kalubhai Maganbhai Vaghela Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 2317 : (2009) 1 GLH 758 : (2010) 6 RCR(Criminal) 1173
Penal Code, 1860 (IPC) — Section 114, 302, 304, 325, 326
High Courts03 Feb 2009
Vaghabhai Talsibhai Koli and Others Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 774
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts03 Feb 2009Allowed
Commissioner of Income Tax Vs Suman Paper and Boards Ltd.
Gujarat High Court · (2009) 221 CTR 781 : (2009) 314 ITR 119
Income Tax Act, 1961 — Section 132(4), 158BB, 158BB(1), 158BB(4), 158BH
High Courts03 Feb 2009
Commissioner of Income Tax Vs N.R. Paper and Board Limited
Gujarat High Court · (2009) 313 ITR 359
Income Tax Act, 1961 — Section 132(4), 158BB, 158BB(1), 158BB(4), 158BH
High Courts03 Feb 2009
Commissioner of Income Tax Vs Umedbhai S. Patel
Gujarat High Court · (2009) 02 GUJ CK 0041
Income Tax Act, 1961 — Section 256(2)
High Courts03 Feb 2009
Commissioner of Income Tax Vs Nalin C. Doshi
Gujarat High Court · (2009) 02 GUJ CK 0039
Income Tax Act, 1961 — Section 140A, 249(4), 254(2), 256(1)
High Courts03 Feb 2009Allowed
Sendhaji Amraji Thakore Vs Chief Commissioner of Income Tax-IV and Another
Gujarat High Court · (2009) 315 ITR 233
Income Tax Act, 1961 — Section 139, 148, 234A, 234B
High Courts03 Feb 2009
Commissioner of Income Tax Vs Peter Max Washylik
Gujarat High Court · (2009) 222 CTR 85
Income Tax Act, 1961 — Section 256(1)
High Courts03 Feb 2009Allowed
Kiranben Bhatt Vs Pratapray Mulshanker Bhatt and Others
Gujarat High Court · (2009) 1 GLH 581
Criminal Procedure Code, 1973 (CrPC) — Section 182, 182(2), 309, 408Penal Code, 1860 (IPC) — Section 114, 465, 471, 494, 497
High Courts03 Feb 2009Dismissed
Rambhai Ranabhai Savdharia Vs Range Forest Officer
Gujarat High Court · (2009) 122 FLR 626
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts02 Feb 2009
Commissioner of Income Tax Vs Chemicoat Limited
Gujarat High Court · (2009) 02 GUJ CK 0079
High Courts02 Feb 2009Dismissed
Mahesh alias Bhuvo Govindbhai Jadav Vs State of Gujarat
Gujarat High Court · (2009) 02 GUJ CK 0067
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts02 Feb 2009
Commissioner of Income Tax Vs Nitin Shantilal Parikh
Gujarat High Court · (2009) 319 ITR 437
Income Tax Act, 1961 — Section 2(22), 256(2)