High Courts02 Feb 2009Dismissed
Abdulbhai Daoodbhai Muman Vs Dy. Collector and Another
Gujarat High Court · (2009) 02 GUJ CK 0063
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 8, 9, 9(1)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 909 of 1,770
High Courts02 Feb 2009
In Re: Rajeev S. Mardia and Rasik S. Mardia
Gujarat High Court · (2010) 153 CompCas 306
Companies (Court) Rules, 1959 — Rule 148Companies Act, 1956 — Section 10(2), 102, 291, 390, 391
High Courts30 Jan 2009
Unilever PLC and Another Vs Vesco Laboratories and Another
Gujarat High Court · AIR 2010 Guj 8 : (2011) 48 PTC 315
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(1), 134(2), 20
High Courts30 Jan 2009Allowed
Harjivan Keshavbhai Patel Vs State of Gujarat
Gujarat High Court · (2009) 01 GUJ CK 0026
Penal Code, 1860 (IPC) — Section 113A, 113B, 114, 304B, 306
High Courts30 Jan 2009Allowed
Jamnaben R. Tavar Vs State of Gujarat and Others
Gujarat High Court · (2009) 01 GUJ CK 0014
High Courts30 Jan 2009Dismissed
Ansuyaben Dayaram Rajde and Another Vs Madhuben Harishbhai Harani and Others
Gujarat High Court · (2009) 1 GLH 514
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 170, 173
High Courts29 Jan 2009Allowed
Govindbhai Behcharbhai Kasodaria Vs State of Gujarat
Gujarat High Court · (2009) 01 GUJ CK 0029
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 8
High Courts29 Jan 2009Allowed
Shanabhai Kidiyabhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 01 GUJ CK 0023
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 7, 9Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 2009Dismissed
State of Gujarat Vs Vijendra Kantilal Patel
Gujarat High Court · (2009) 01 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Factories Act, 1948 — Section 110(1), 2, 3(1), 4(1), 6(1)
High Courts28 Jan 2009Allowed
Kantibhai Motibhai Limbachiya Vs Ganeshlal Ambalal Soni and Others
Gujarat High Court · (2009) 01 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(1), 16, 16, 7
High Courts28 Jan 2009Dismissed
Creative Infocity Ltd. Vs Gujarat Informatics Ltd.
Gujarat High Court · (2009) 3 GLR 1877
Arbitration and Conciliation Act, 1996 — Section 11, 16, 5, 8Constitution of India, 1950 — Article 12, 227Evidence Act, 1872 — Section 91, 92
High Courts28 Jan 2009Allowed
Bhurabhai Kamabhai Bharvad Vs State of Gujarat
Gujarat High Court · (2009) 01 GUJ CK 0020
Penal Code, 1860 (IPC) — Section 354, 376
High Courts28 Jan 2009
Gujarat Informatics Ltd. Vs Creative Infocity Ltd.
Gujarat High Court · (2009) 1 GLH 464 : (2009) 2 GLR 1281
Arbitration Act, 1940 — Section 2, 36, 8, 9Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 2009Dismissed
Commissioner of Central Excise Vs Hanif Hingora
Gujarat High Court · (2010) 258 ELT 35
Customs Act, 1962 — Section 111, 112
High Courts28 Jan 2009Dismissed
Commissioner of Central Excise and Customs Vs Resham Petrotech Ltd.
Gujarat High Court · (2010) 258 ELT 60
Central Excise Rules, 2002 — Rule 25(1)
High Courts27 Jan 2009Allowed
Ahmedabad Municipal Corporation Vs Kapilbhai Mukundrai Bhatt
Gujarat High Court · (2009) 2 GLR 1210
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts27 Jan 2009
Nathabhai Maganbhai Raval and Another Vs State of Gujarat
Gujarat High Court · (2010) 1 DMC 134
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374, 386Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 114, 300, 302, 304, 498A
High Courts27 Jan 2009Dismissed
National Insurance Co. Ltd. Vs Revabhai Punjabhai Vaghela and Others
Gujarat High Court · (2009) 01 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 168
High Courts27 Jan 2009Dismissed
Tirthbhai Vasudevbhai Trivedi Vs The Manager (Cons.)
Gujarat High Court · (2009) 01 GUJ CK 0007
High Courts27 Jan 2009
Jagdishkumar R. Patel Vs GSFC and Others
Gujarat High Court · (2009) 1 GLH 651
State Financial Corporations Act, 1951 — Section 29