COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 906 of 1,770

High Courts17 Feb 2009Dismissed

State of Gujarat Vs Shailesh Jasubha Jadeja

Gujarat High Court · (2009) 02 GUJ CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 452, 509Probation of Offenders Act, 1958 — Section 4, 6

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High Courts16 Feb 2009

Harijan Keshubhai Badhabhai and Another Vs State of Gujarat

Gujarat High Court · (2009) CriLJ 2696 : (2009) 2 GLR 1189 : (2010) 6 RCR(Criminal) 240

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High Courts16 Feb 2009Dismissed

Asstt. Commissioner of Income Tax Vs Acropolish Investments Ltd.

Gujarat High Court · (2009) 222 CTR 383

Income Tax Act, 1961 — Section 143(1), 2(47), 45, 46, 47Securities and Exchange Board of India Act, 1992 — Section 12B, 13

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High Courts16 Feb 2009

Affection Investments Ltd. Vs A.Commissioner of Income Tax

Gujarat High Court · (2009) 222 CTR 387 : (2010) 326 ITR 255

Income Tax Act, 1961 — Section 255(3)

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High Courts16 Feb 2009Dismissed

State of Gujarat Vs Jagdishbhai Hirabhai Dalit

Gujarat High Court · (2009) 02 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 378(1)(3)

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High Courts16 Feb 2009Dismissed

Nitesh Atmaram Parmar and Another Vs State of Gujarat

Gujarat High Court · (2009) 2 GLR 1108

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 114, 302, 498A

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High Courts13 Feb 2009Dismissed

Indica Laboratories Vs Commissioner of Central Excise

Gujarat High Court · (2009) 02 GUJ CK 0096

Central Excises and Salt Act, 1944 — Section 35, 35(1)Limitation Act, 1963 — Section 5

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High Courts13 Feb 2009

United India Insurance Co. Ltd. Vs Gordhanbhai Dahyabhai Prajapati and Others

Gujarat High Court · (2009) 2 GLR 1132

Motor Vehicles Act, 1988 — Section 147, 95, 95(2)

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High Courts13 Feb 2009

State of Guj Vs Rathod Dilipsinh G.

Gujarat High Court · (2009) 02 GUJ CK 0060

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 324, 504

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High Courts13 Feb 2009Dismissed

State of Gujarat Vs Bharatbhai Ramsangbhai Solanki (Pagi)

Gujarat High Court · (2009) 02 GUJ CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

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High Courts13 Feb 2009

United India Insurance Co. Ltd. Vs Jayantibhai Atmarambhai Senma and Others

Gujarat High Court · (2009) 02 GUJ CK 0001

Motor Vehicles Act, 1988 — Section 149(2)

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High Courts12 Feb 2009Dismissed

Ajabsinh alias Bhagat Andarsinh Parmar Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 3092 : (2010) 4 Crimes 329 : (2011) 6 RCR(Criminal) 721

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts12 Feb 2009Dismissed

State of Gujarat Vs Upendramani Sriramdulare Tripathi

Gujarat High Court · (2009) 02 GUJ CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)

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High Courts12 Feb 2009Dismissed

State of Gujarat Vs Pratapbhai Narmadashankar

Gujarat High Court · (2009) 02 GUJ CK 0076

Atrocity Act — Section 3(1)(10)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 323, 332, 504, 506(2)

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High Courts12 Feb 2009

Mohd Aslam Hussain Miya Shaikh Vs State of Gujarat and Another

Gujarat High Court · (2009) 02 GUJ CK 0061

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(B), 29, 67

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High Courts12 Feb 2009

Sardarji Maganji Waghela Vs Union of India (UOI) and Others

Gujarat High Court · (2009) CriLJ 3238 : (2009) 2 GLR 1399 : (2010) 6 RCR(Criminal) 2857

Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 190, 226, 227, 228Penal Code, 1860 (IPC) — Section 120B

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High Courts12 Feb 2009Dismissed